High Courts09 Aug 2016Dismissed
Sri Prabin Kumar Baruah Vs The Assam Co-operative Apex Bank Ltd.
Gauhati High Court · (2016) 3 CLR 477 : (2016) 6 GauLJ 311 : (2016) 6 GauLR 56 : (2017) 1 GauLT 297
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 17 of 46
High Courts09 Aug 2016Allowed
M/s Assam Oxygen Private Limited Vs Assam Financial Corporation
Gauhati High Court · (2017) AIR(Gauhati) 4 : (2016) 5 GauLJ 385 : (2016) 4 GauLT 790
Constitution of India, 1950 — Article 226
High Courts08 Aug 2016Dismissed
Sri Naresh Borah Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 376
Penal Code, 1860 (IPC) - Section 302
High Courts08 Aug 2016Allowed
Haren Borgohain Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 732 : (2017) 1 GauLR 81 : (2016) 5 GauLT 456
Constitution of India, 1950 - Article 226
High Courts08 Aug 2016Dismissed
Poresh Koya Vs State of Assam
Gauhati High Court · (2016) 166 AIC 643
Penal Code, 1860 (IPC) — Section 302
High Courts08 Aug 2016Dismissed
Lalit Majhi Vs State of Assam
Gauhati High Court · (2016) 166 AIC 630 : (2016) 5 GauLJ 611 : (2017) 1 GauLR 11 : (2016) 4 GauLT 654
Penal Code, 1860 (IPC) — Section 302, 326
High Courts05 Aug 2016Disposed Off
Sri Kalu Tamang, S/o Sher Bahadur Tamang, R/o Village- Lower Bhalukpong, P.S.-Bhalukpong, District-West Kameng (A.P.), C/o David Kakaling Road, Bomdila - Accused/Appellant @HASH The State of Arunachal Pradesh, Represented by P.P., A.P.
Gauhati High Court · (2016) 4 GauLT 1154
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts05 Aug 2016Disposed Off
S.S. Road Hawkers Association - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 5 GauLJ 526 : (2016) 5 GauLR 771
Constitution of India, 1950 - Article 226
High Courts04 Aug 2016Disposed Off
Sonali Bora Saharia Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 666 : (2016) 6 GauLJ 343 : (2017) 1 GauLR 69 : (2016) 5 GauLT 263
Assam College Employees (Provincialisation) Rules, 2010 - Rule 5(7), Rule 7Constitution of India, 1950 - Article 226
High Courts04 Aug 2016Partly Allowed
Jiban Gogoi Vs State of Assam
Gauhati High Court · (2016) 167 AIC 569 : (2016) 5 GauLJ 330 : (2017) 1 GauLR 537 : (2016) 4 GauLT 453 : (2016) 4 NEJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 411
High Courts04 Aug 2016Disposed Off
Binud Bikash Saikia Vs State of Assam
Gauhati High Court · (2016) CriLJ 4627 : (2016) 5 GauLJ 318 : (2016) 6 GauLR 279 : (2016) 4 GauLT 402 : (2017) 1 NEJ 241
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2016Dismissed
Rabin Deka @ Rabin Chandra Deka - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 6 GauLJ 48 : (2017) 1 GauLR 413 : (2016) 4 GauLT 902
High Courts04 Aug 2016Allowed
M/s Humanoid Laboratories Vs State of Assam
Gauhati High Court · (2016) 166 AIC 759 : (2016) 5 GauLJ 509 : (2016) 4 GauLT 695 : (2016) 5 NEJ 187
Contract Act, 1872 — Section 25(3)
High Courts04 Aug 2016Disposed Off
Nur Uddin Vs The State of Assam
Gauhati High Court · (2016) 166 AIC 626 : (2017) 1 GauLR 382 : (2016) 5 GauLT 553 : (2016) 4 NEJ 92
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 34, 384, 468, 500
High Courts04 Aug 2016Disposed Off
All Assam Modern Chakki Mill Association Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 361 : (2016) 4 GauLT 814
Constitution of India, 1950 — Article 14, 226
High Courts04 Aug 2016Dismissed
Sushanta Suklabaidya Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 84 : (2016) 6 GauLR 17
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Partly Allowed
Sri Bijoy Baruah Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 1
Penal Code, 1860 (IPC) - Section 302
High Courts03 Aug 2016Dismissed
Bilu Bhattyacharjee - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 6 GauLJ 62 : (2016) 4 GauLT 898
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Partly Allowed
Thaneswar Hazarika Vs State of Assam
Gauhati High Court · (2016) 166 AIC 641 : (2016) 6 GauLJ 408 : (2016) 4 GauLT 953
Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 2016Partly Allowed
Hemanta Gogoi Vs The State of Assam
Gauhati High Court · (2016) 166 AIC 635
Penal Code, 1860 (IPC) — Section 302