High Courts03 Jun 2016Disposed Off
Commissioner of Income Tax Vs Gayatri Devi Sikaria
Gauhati High Court · (2016) 4 GauLJ 387 : (2016) 3 GauLT 824
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 26 of 46
High Courts02 Jun 2016Dismissed
Khalilur Rahman Vs Akram Ali
Gauhati High Court · (2016) 6 GauLJ 331 : (2016) 6 GauLR 453
Assam State Acquisition of Zamindari Act, 1951 - Section 147Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2016Dismissed
Secretary, Ramkrishna Mission School, P.O-Vivek Nagar, Aalo, District West Siang, Arunachal Pradesh and another - Appellants @HASH Satyabrata Chakraborty, Resident of Vivek Nagar, PO-Vivek Nagar, Aalo, District West Siang, Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLJ 602 : (2016) 5 GauLR 566
High Courts02 Jun 2016Disposed Off
Nanda Chutia Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 590
High Courts02 Jun 2016Dismissed
Namita Devi Vs Karabi Pathak
Gauhati High Court · (2016) 5 GauLJ 83 : (2016) 5 GauLR 285
High Courts02 Jun 2016Dismissed
Binod Kumar Sharma Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 718 : (2016) 4 GauLT 204
Criminal Procedure Code, 1973 (CrPC) - Section 397Prevention of Food Adulteration Act, 1954 - Section 16, 7
High Courts02 Jun 2016Dismissed
Raitani Engineering Works (P) Ltd. Vs Union of India
Gauhati High Court · (2016) 4 GauLR 409 : (2016) 3 GauLT 691
High Courts01 Jun 2016Disposed Off
Nabam Budh Vs Arunachal Pradesh Public Service Commission
Gauhati High Court · (2017) 1 GauLR 681
Constitution of India, 1950 - Article 226
High Courts01 Jun 2016Dismissed
Khagen Chandra Nath Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 424 : (2016) 6 GauLR 426 : (2016) 4 GauLT 128 : (2016) 4 NEJ 185
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482
High Courts31 May 2016Disposed Off
Asiya Khatun Vs Union of India
Gauhati High Court · (2017) 1 GauLT 163
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts31 May 2016Partly Allowed
Bidya Chandra Singha Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 464 : (2016) 6 GauLR 665 : (2016) 3 GauLT 686
High Courts31 May 2016Dismissed
Fowzia Farmin Vs Noor Hashina Begum
Gauhati High Court · (2016) 4 GauLJ 666 : (2016) 4 GauLR 643
High Courts31 May 2016Allowed
Anjali Das Vs Nuron Nissa
Gauhati High Court · (2016) 4 GauLJ 368 : (2016) 3 GauLT 821
High Courts31 May 2016Disposed Off
Neiphrezo Keditsu Vs Zeneisiile Ate Loucii
Gauhati High Court · (2016) 4 GauLT 166 : (2016) 4 NEJ 214
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, 151
High Courts31 May 2016Dismissed
Board of Trustees Vs Smti Malaya Saikia
Gauhati High Court · (2016) 2 CLR 999 : (2016) 151 FLR 148 : (2016) 4 GauLJ 698 : (2016) 4 GauLR 639
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9(6)Constitution of India, 1950 - Article 226
High Courts30 May 2016Disposed Off
Manik Chand Patowa Vs Sekhar Roy
Gauhati High Court · (2016) AIRCC 3361 : (2016) 4 GauLJ 582 : (2016) 6 GauLR 774 : (2016) 4 GauLT 383 : (2016) 5 NEJ 166
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11
High Courts27 May 2016Dismissed
Kamalini Kalita Vs Kaushalya Priya Das
Gauhati High Court · (2016) 4 GauLJ 517 : (2017) 1 GauLR 558 : (2016) 4 GauLT 379 : (2016) 3 NEJ 446
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 32
High Courts26 May 2016Dismissed
Sarif Uddin Son of Mozaid Ali, Village: Ratanpur, Police Station - Patherkandi, District: Karimganj, Assam - Appellant @HASH State of Assam
Gauhati High Court · (2016) 6 GauLJ 296 : (2016) 4 GauLT 994
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 162Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, Section 302, Section 323, Section 323, Section 324, Section 324, Section 357, Section 357
High Courts26 May 2016Disposed Off
Smt. Hazera Bewa Vs State of Assam
Gauhati High Court · (2016) AIR(Gauhati) 190 : (2016) 5 GauLJ 200 : (2016) 3 GauLT 393 : (2016) 4 NEJ 412
Constitution of India, 1950 - Article 226
High Courts26 May 2016Disposed Off
Shri Petlu Konwar and Anr. Vs State of Assam and Anr.
Gauhati High Court · (2016) CriLJ 4496 : (2017) 1 Crimes 515 : (2016) 5 GauLJ 334 : (2016) 4 GauLR 436 : (2016) 3 GauLT 358 : (2016) 5 NEJ 40
Penal Code, 1860 (IPC) - Section 201, 302, 376(2)(f)