High Courts26 May 2016Dismissed
Chakra Ray Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 505 : (2016) 3 GauLT 613
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 27 of 46
High Courts26 May 2016Disposed Off
Sushil Roy and Anr. Vs State of Assam and Anr.
Gauhati High Court · (2016) 4 GauLJ 739 : (2016) 5 GauLR 437 : (2016) 3 GauLT 397
Penal Code, 1860 (IPC) - Section 302
High Courts26 May 2016Disposed Off
Pranab Das Sarkar @ Pranab Kumar Das Vs Khan Bahadur Haji Shamsuddin Khan
Gauhati High Court · (2016) 3 GauLT 562
High Courts26 May 2016Allowed
Takir Taloh Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLR 353
Constitution of India, 1950 — Article 226
High Courts26 May 2016Allowed
Dhruba Kumar Dutta Vs Management of Thanai Tea
Gauhati High Court · (2016) 4 GauLJ 360 : (2016) 6 GauLR 574 : (2016) 3 GauLT 696
High Courts26 May 2016Dismissed
Khetradhar Gogoi Vs Chariman-cum-managing Director
Gauhati High Court · (2016) 4 GauLJ 574 : (2016) 4 GauLR 670
High Courts25 May 2016Disposed Off
Kamal Sajati Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 589 : (2016) 4 GauLR 424 : (2016) 3 GauLT 617
High Courts25 May 2016Dismissed
M/s. Eastern Fire Protection Engineer and Others - Petitioners @HASH Vijaya Bank and Others
Gauhati High Court · (2016) AIR(Gauhati) 167 : (2017) 1 BC 429 : (2017) 1 DCR 493 : (2017) 1 DRTC 585
Constitution of India, 1950 - Article 226
High Courts25 May 2016Allowed
M/s. Dharampal Satyapal Ltd. - Appellant @HASH Union of India and Others
Gauhati High Court · (2016) 6 GauLJ 112 : (2016) 4 GauLT 1181
Central Excises and Salt Act, 1944 - Section 5A(1)
High Courts24 May 2016Allowed
M/s. Laxmi Corrugated Box Manufacturing Pvt. Ltd. Vs Raj Kumar Jain
Gauhati High Court · (2016) 3 GauLT 893
High Courts24 May 2016Dismissed
Sri. Neiphrezo Keditsu Vs Smt. Zeneisiile Ate Loucii
Gauhati High Court · (2016) AIR(Gauhati) 155
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11 (a)Representation of the People Act, 1951 — Section 100(1)(b), 123(1), 98(b)
High Courts24 May 2016Disposed Off
Sanwaria Properties Vs State of Assam
Gauhati High Court · (2016) AIR(Gauhati) 118
High Courts24 May 2016Dismissed
Hem Kanti Moral Vs Rajendra Prasad Gohain
Gauhati High Court · (2016) 4 GauLJ 293 : (2016) 5 GauLR 191 : (2016) 3 GauLT 776
High Courts24 May 2016Allowed
Dr. Minku Protim Dutta (Dr.) and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2016) 5 GauLJ 173 : (2016) 5 GauLR 259 : (2016) 3 GauLT 262 : (2016) LIC 3006 : (2016) 3 NEJ 459
Constitution of India, 1950 - Article 14, 16, 226, 39(d)
High Courts23 May 2016Dismissed
Shri Dhrubajyoti Talukdar Vs State of Assam
Gauhati High Court · (2016) 4 NEJ 493
High Courts20 May 2016Dismissed
Ajit Bora Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 521 : (2016) 4 GauLR 502 : (2016) 3 GauLT 550
High Courts20 May 2016Dismissed
Shri Raghvendra Awasthi Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 260 : (2016) 4 GauLR 601 : (2016) 3 GauLT 6 : (2016) 4 NEJ 575
Criminal Procedure Code, 1973 (CrPC) - Section 407
High Courts20 May 2016Disposed Off
Surjya Kumar Chakma Vs State of Mizoram
Gauhati High Court · (2016) 4 GauLJ 705 : (2016) 5 GauLR 581 : (2016) 4 GauLT 213
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts20 May 2016Disposed Off
Joram Tapu Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLR 364
Arunachal Pradesh (Land Records and Settlement) Act, 2000 — Section 86
High Courts20 May 2016Dismissed
Shri Anjelus Topno Vs Shri Shreekanta Sharma
Gauhati High Court · (2016) ACD 742 : (2016) 4 BC 431 : (2016) 3 DCR 677 : (2016) 5 GauLR 242 : (2016) 3 GauLT 474 : (2017) 1 NIJ 104
Negotiable Instruments Act, 1881 (NI) - Section 138