High Courts19 May 2016Dismissed
Kailash Kumar Agarwal Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 602 : (2016) 4 GauLR 537
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 28 of 46
High Courts19 May 2016Disposed Off
Rabison Konwar Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 625
High Courts19 May 2016Allowed
Shri Amrit Bahadur Chetry Vs The Deputy Commissioner, Nagaon
Gauhati High Court · (2016) 5 GauLJ 323 : (2016) 5 GauLR 1 : (2016) 3 NEJ 43
Assam Land and Revenue Regulation Settlement Rules, 1886 — Rule 1(6)Constitution of India, 1950 — Article 226
High Courts19 May 2016Disposed Off
Sri Suren Singha and Ors. Vs Sri Mubi Sharma and Ors.
Gauhati High Court · (2016) 5 GauLJ 17 : (2016) 5 GauLR 228 : (2016) 3 GauLT 389
Assam Land and Revenue Regulation, 1886 - Section 11Constitution of India, 1950 - Article 226
High Courts18 May 2016Disposed Off
Shri Dipen Gogoi Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 225 : (2016) 5 GauLR 102
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2016Dismissed
Himani Sutradhar Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 611 : (2016) 4 GauLR 541
High Courts17 May 2016Disposed Off
Sh. N. Chakhai Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 320 : (2016) 6 GauLR 37
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Binod More Vs Union of India
Gauhati High Court · (2016) 5 GauLJ 461 : (2016) 5 GauLR 634 : (2016) 4 GauLT 838
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts16 May 2016Dismissed
Oriental Insurance Co. Ltd. Vs Gauhati High Court
Gauhati High Court · (2016) 4 GauLR 545
High Courts16 May 2016Dismissed
Pulak Borthakur Vs Management of Dufflating Tea Estate
Gauhati High Court · (2016) 4 GauLR 543
High Courts16 May 2016Allowed
Abhinav Deka Barua Vs State of Assam and Ors.
Gauhati High Court · (2016) 5 GauLJ 41 : (2016) 5 GauLR 96 : (2016) 3 GauLT 294
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Bhoopendra Pratap Singh Parihar Vs Union of India
Gauhati High Court · (2016) 6 GauLJ 450 : (2016) 6 GauLR 550
Border Security Force Act, 1968 - Section 107, Section 48, Section 80Border Security Force Rules, 1969 - Rule 160, Rule 41Constitution of India, 1950 - Article 226
High Courts15 May 2016Disposed Off
Padmakshi Baruah Vs Sreemanta Kumar Bezbaruah
Gauhati High Court · (2016) 3 GauLT 899
High Courts13 May 2016Allowed
Sh. C. Lalzarliana Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLR 736 : (2016) 3 GauLT 739
High Courts12 May 2016Dismissed
Assam Ashok Hotel Corporation Ltd. Vs The North East Chamber of Commerce and Industry (NECCI)
Gauhati High Court · (2016) 4 GauLJ 712 : (2016) 4 GauLR 532 : (2016) 3 GauLT 813 : (2016) 4 NEJ 565
High Courts12 May 2016Partly Allowed
Shri Aghnu Orang - Appellant @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 474 : (2016) 5 GauLR 809
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts12 May 2016Allowed
Brahmaputra Board and Others - Petitioners @HASH Md. Taizuddin Ahmed
Gauhati High Court · (2017) 1 GauLR 544 : (2016) LIC 4517
High Courts12 May 2016Dismissed
Manash Das Vs State of Assam and Ors.
Gauhati High Court · (2016) 5 GauLJ 191 : (2016) 5 GauLR 99 : (2016) 3 GauLT 288
Constitution of India, 1950 - Article 226
High Courts12 May 2016Disposed Off
Mridul Chandra Borbora Vs Narayan Saikia
Gauhati High Court · (2017) AIRCC 786 : (2016) 4 GauLJ 509 : (2016) 5 GauLR 208 : (2016) 4 GauLT 392
Assam Temporarily (Settled Area) Tenancy Act, 1971 - Section 39Constitution of India, 1950 - Article 227
High Courts12 May 2016Dismissed
M/s. Pragjyotish Food Products Vs State of Assam
Gauhati High Court · (2016) 3 NEJ 88
Constitution of India, 1950 - Article 226