High Courts04 May 2016Disposed Off

The Oriental Insurance Co. Ltd. Vs Smt. Ashma Begum and Anr.

Gauhati High Court · (2016) AAC 2054 : (2016) 4 ACC 76 : (2017) ACJ 1070 : (2016) 164 AIC 621 : (2017) 1 ALLMR 43 : (2016) 4 CivilLJ 38 : (2016) 5 GauLJ 142 : (2016) 4 GauLR 204 : (2016) 3 GauLT 275 : (2016) 3 NEJ 453 : (2016) 3 TAC 391

Motor Vehicles Act, 1988 - Section 163A