COURT ARCHIVE

Gauhati High Court judgments, 2016

913 judgments · page 32 of 46

High Courts27 Apr 2016Allowed

M/S Shriram Transport Finance Company Ltd. and 3 others Vs Smti. Ruma Saha

Gauhati High Court · (2017) 1 ArbiLR 331 : (2016) 4 GauLJ 499 : (2016) 5 GauLR 46 : (2016) 3 GauLT 198 : (2017) 1 NEJ 543

Arbitration and Conciliation Act, 1996 - Section 8

High Courts27 Apr 2016Allowed

Union of India, Represented by the Defence Secretary, Government of India, South Block, New Delhi - 1 - Appellants/Defendants @HASH Sh. P. Lalbiaka, Ex-MLA, S/o. Selthuma (L), R/o. Luangmual, Aizawl /Plaintiffs

Gauhati High Court · (2016) 5 GauLR 692

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5, Order 23 Rule 3

High Courts27 Apr 2016Disposed Off

Md. Sanowar Khan Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 479 : (2016) 6 GauLR 606 : (2016) 5 NEJ 91

Criminal Procedure Code, 1973 (CrPC) - Section 482

High Courts27 Apr 2016Disposed Off

Md. Altaf Hussain Barbhuiya Vs Md. Abdul Sattar Laskar

Gauhati High Court · (2016) 5 GauLJ 354 : (2016) 5 GauLR 42

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9A

High Courts26 Apr 2016Disposed Off

Santona Thakuria (Dr.) Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 465 : (2016) 6 GauLR 599 : (2016) 3 GauLT 610 : (2016) 2 NEJ 503

High Courts26 Apr 2016Dismissed

Management of Madhuting Tea Estate Vs Presiding Officer and Anr.

Gauhati High Court · (2016) 5 GauLJ 213 : (2016) 6 GauLR 260 : (2016) 3 GauLT 401

High Courts26 Apr 2016Allowed

Shri Jugal Kishore Joshi Vs Sri Babulal Kucheria and others

Gauhati High Court · (2016) 4 GauLJ 299 : (2016) 5 GauLR 12 : (2016) 3 GauLT 72 : (2017) 1 NEJ 533

Assam Urban Areas Rent Control Act, 1972 - Section 5(4)

High Courts25 Apr 2016Dismissed

The General Secretary and others Vs Smti Gita Ray and others

Gauhati High Court · (2016) 168 AIC 672 : (2016) AIR(Gauhati) 107 : (2016) 4 GauLJ 375 : (2016) 3 GauLT 770

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 7, Order 7 Rule 8Evidence Act, 1872 - Section 58

High Courts22 Apr 2016Disposed Off

National Insurance Company Vs Jayashree Sarma

Gauhati High Court · (2016) 3 GauLT 537

High Courts22 Apr 2016Dismissed

Kodvanu Vs Union of India and Ors.

Gauhati High Court · (2016) 4 GauLJ 491 : (2016) 4 GauLR 182

High Courts21 Apr 2016Dismissed

Prabhu Sahai Barla Vs State of Assam

Gauhati High Court · (2016) 3 NEJ 612

Penal Code, 1860 (IPC) - Section 302, Section 84

High Courts21 Apr 2016Dismissed

On the death of Nopatrai Khemka his legal heirs, Sushila Devi Khemka (wife) and others Vs Smt. Sabitri Devi Kejriwal & another

Gauhati High Court · (2016) 164 AIC 634 : (2016) 5 GauLJ 275 : (2016) 5 GauLR 28 : (2016) 3 GauLT 203 : (2017) 1 NEJ 548

Advocates Act, 1961 - Section 35, 36Assam Urban Areas Rent Control Act, 1972 - Section 5(4)Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2

High Courts21 Apr 2016Allowed

NK. Laxmi Mohan Sinha Vs Union of India and Ors.

Gauhati High Court · (2016) 3 GauLT 458 : (2016) 3 NEJ 631

Army Act, 1950 - Section 26 41(2), 79, 80Constitution of India, 1950 - Article 226

High Courts21 Apr 2016Disposed Off

Mrs Archana Barua Vs The State of Assam

Gauhati High Court · (2016) 5 GauLJ 299 : (2016) 5 GauLR 5 : (2016) 2 NEJ 483

Assam (Temporarily Settled Areas) Tenancy Rules, 1972 — Rule 32, 33Constitution of India, 1950 — Article 226

High Courts21 Apr 2016Dismissed

National Insurance Company Limited Vs Md. Ful Mamud Sk.

Gauhati High Court · (2016) 4 ACC 148 : (2016) 150 FLR 80 : (2016) 2 NEJ 432 : (2016) 3 TAC 647

Employees Compensation Act, 1923 - Section 21

High Courts21 Apr 2016Disposed Off

Union of India Vs M/s Sunrise Traders

Gauhati High Court · (2016) 163 AIC 591 : (2016) 4 GauLR 577

Railways Act, 1989 - Section 110, 23, 97

High Courts20 Apr 2016Disposed Off

M/s. Dharampal Satyapal Limited Vs Union of India and Ors.

Gauhati High Court · (2016) 339 ELT 379 : (2016) 4 GauLJ 691 : (2016) 3 GauLT 424 : (2016) 3 NEJ 50

Central Excises and Salt Act, 1944 - Section 5A(1)Finance Act, 2003 - Section 154

High Courts20 Apr 2016Dismissed

Tapan Kr. Sarma Vs State of Assam and Ors

Gauhati High Court · (2016) 3 GauLJ 172 : (2016) 2 GauLT 1146

High Courts20 Apr 2016Allowed

Abdul Matin Pardhani(Md.) and Others Vs State of Assam

Gauhati High Court · (2016) 163 AIC 619 : (2016) 4 Crimes 598 : (2016) 4 GauLJ 87 : (2016) 2 GauLT 1016 : (2016) 3 NEJ 181

Penal Code, 1860 (IPC) — Section 34, 366A

High Courts20 Apr 2016Disposed Off

Abdul Rahim(MD.)@ Dactor Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 93 : (2016) 4 GauLR 196 : (2016) 2 GauLT 1027 : (2016) 3 NEJ 186

Penal Code, 1860 (IPC) — Section 395, 412