High Courts03 May 2016Disposed Off
Pabitra Narayan Choudhury Vs Jyan Chand Jain
Gauhati High Court · (2016) 4 GauLJ 569 : (2017) 1 GauLR 132 : (2016) 4 GauLT 388 : (2016) 5 NEJ 213
Evidence Act, 1872 - Section 33
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 31 of 46
High Courts03 May 2016Disposed Off
Rafiqul Islam and Ors. Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 96 : (2016) 5 GauLR 274 : (2016) 3 GauLT 304
Penal Code, 1860 (IPC) - Section 34, 366A
High Courts02 May 2016Disposed Off
Dr. Sankar Deb Roy Vs Union of India
Gauhati High Court · (2017) 1 GauLR 643 : (2016) 3 GauLT 713
High Courts02 May 2016Dismissed
Smt. Maina Das Vs Union of India & others
Gauhati High Court · (2016) 164 AIC 651 : (2017) AIR(Gauhati) 12 : (2017) 1 CivilLJ 825 : (2016) 5 GauLJ 326 : (2016) 6 GauLR 481 : (2016) 3 GauLT 285 : (2016) 4 NEJ 555
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15Specific Relief Act, 1963 - Section 34
High Courts02 May 2016Disposed Off
Rajeeb Kalita Vs Union of India
Gauhati High Court · (2016) AIR(Gauhati) 117 : (2016) 4 GauLR 535
High Courts02 May 2016Dismissed
Union of India and Ors. Vs Bamin Tari
Gauhati High Court · (2016) 344 ELT 155 : (2016) 150 FLR 570 : (2016) 5 GauLJ 3 : (2016) 4 GauLR 114 : (2016) 3 GauLT 353
Constitution of India, 1950 - Article 226
High Courts02 May 2016Dismissed
Dolang Akom Vs State of Arunachal Pradesh and Ors.
Gauhati High Court · (2016) 4 GauLJ 678 : (2016) 4 GauLR 677 : (2016) 3 GauLT 404 : (2016) 4 NEJ 405
High Courts02 May 2016Allowed
Rekha Devi Vs M/s Mother India Logistic & Minerals Pvt. Ltd.
Gauhati High Court · (2016) 164 AIC 632 : (2016) 4 GauLJ 382 : (2016) 4 GauLT 395 : (2016) 3 NEJ 450
High Courts02 May 2016Disposed Off
Union of India Vs Service No.C/361999, Hawalder Clerk, Nayan Kumar Sinha
Gauhati High Court · (2016) 4 GauLR 540
High Courts02 May 2016Disposed Off
Mul Chand Malu (HUF)and Others Vs Assistant/Deputy Commissioner of Income-Tax and Others
Gauhati High Court · (2016) 286 CurTR 448 : (2016) 4 GauLJ 722 : (2016) 4 GauLR 546 : (2016) 384 ITR 46
Income Tax Act, 1961 — Section 132B(1)(i)
High Courts02 May 2016Dismissed
Harej Ali Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 653 : (2016) 4 GauLR 590
High Courts29 Apr 2016Disposed Off
Sri Subhash Shah Vs Union of India
Gauhati High Court · (2016) 3 NEJ 532
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 (b)(ii)(c), Section 42
High Courts29 Apr 2016Dismissed
Amanul Islam Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 513 : (2016) 4 GauLR 390
High Courts29 Apr 2016Dismissed
Jagat Dutta Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 868
High Courts29 Apr 2016Dismissed
G. Jebisow Enterprise (M/s) Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 4 GauLT 230
Arunachal Pradesh District Based Entrepreneurs and Professional (Incentives, Development and Promotional) Rules, 2015 - Rule 4(ii)(f)
High Courts28 Apr 2016Allowed
Bishnu Karmakar Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 88 : (2017) 1 GauLR 8 : (2016) 3 GauLT 310
Penal Code, 1860 (IPC) - Section 302, 324
High Courts28 Apr 2016Disposed Off
Tokmen Pertin Vs State of Arunachal Pradesh & Others
Gauhati High Court · (2016) 2 GauLT 1223
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
Sh. R. Rokunga Vs State of Mizoram & Ors.
Gauhati High Court · (2016) 5 GauLR 630 : (2016) 3 GauLT 443
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Disposed Off
Smt. Dhaneswari Baruah & another Vs Sri Dambarudhar Baruah
Gauhati High Court · (2016) 168 AIC 687 : (2016) 4 GauLJ 701 : (2016) 5 GauLR 829 : (2016) 3 GauLT 333
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 6 Rule 17
High Courts28 Apr 2016Allowed
All Assam Retired Officers, Teachers Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 403 : (2017) 1 GauLR 357 : (2016) 4 GauLT 85 : (2016) 5 NEJ 139
Constitution of India, 1950 - Article 226