High Courts20 Apr 2016Disposed Off
Raj Hussain & Another Vs State of Assam and Another
Gauhati High Court · (2017) 1 GauLR 281 : (2016) 2 GauLT 1020
Penal Code, 1860 (IPC) - Section 34, 376
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 33 of 46
High Courts20 Apr 2016Disposed Off
Sri Umesh Deka Vs Assam State Transport Corporation & another
Gauhati High Court · (2016) 163 AIC 605 : (2016) 5 GauLJ 33 : (2016) 5 GauLR 451 : (2016) 3 GauLT 318 : (2017) 2 NEJ 332
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts19 Apr 2016Allowed
Polycon Industries Pvt. Limited Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 233 : (2016) 3 GauLT 21 : (2016) 2 NEJ 475
Companies Act, 1956 - Section 22Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Disposed Off
Shri Manik Uddin and Ors. Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 290 : (2016) 4 GauLR 77 : (2016) 3 GauLT 122 : (2016) 2 NEJ 480
Assam Fixation on Ceiling of Land Holdings Act, 1956 - Section 17Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Disposed Off
Sri Gajen Das @ Dangar Das and Ors. Vs State of Assam
Gauhati High Court · (2016) 163 AIC 609 : (2016) 5 GauLJ 269 : (2016) 3 GauLT 315
Penal Code, 1860 (IPC) - Section 302, 34, 447
High Courts19 Apr 2016Allowed
Sri Raja Ghosh Vs Smti Budri Basumatary and Ors.
Gauhati High Court · (2016) 3 ACC 8 : (2016) 163 AIC 617 : (2016) 5 GauLJ 100 : (2016) 4 GauLR 509 : (2016) 3 GauLT 382 : (2016) 2 NEJ 429 : (2016) 3 TAC 827
High Courts19 Apr 2016Allowed
Shajahan Ali Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 125 : (2016) 4 GauLR 128 : (2016) 5 GauLT 623
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B
High Courts19 Apr 2016Dismissed
On the death of Rajmangal Dubey his legal heirs Smt. Saraswati Devi & others Vs On the death of Maya Shankar Bharati his legal heirs Smt. Kalawati Devi (wife) & others
Gauhati High Court · (2016) 163 AIC 587 : (2016) 6 GauLJ 208 : (2016) 6 GauLR 255 : (2016) 3 GauLT 501
Assam Urban Areas Rent Control Act, 1972 - Section 2(c)
High Courts19 Apr 2016Allowed
Lt. General Arun Kumar Nanda and Another - Appellants @HASH Sheo Balak Singh
Gauhati High Court · (2016) 4 GauLT 1177
Contempt of Courts Act, 1971 - Section 19, Section 2(b)
High Courts19 Apr 2016Dismissed
Sri Mahesh Singh Vs Union of India represented by the Secretary, Department of Personnel, Public Grievances and Pension, Govt. of India, New Delhi and Others
Gauhati High Court · (2016) 149 FLR 838 : (2016) 6 GauLJ 650 : (2017) 1 GauLR 202 : (2016) LIC 2401 : (2016) 3 LLN 340 : (2016) 2 NEJ 497
Central Civil Services (Pension) Rules, 1972 — Rule 27, 28
High Courts19 Apr 2016Allowed
Maneswar Kalita Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 98 : (2016) 5 GauLR 44
High Courts19 Apr 2016Allowed
Shyam Harlalka Vs Deepak Jain and Anr.
Gauhati High Court · (2016) 4 GauLR 121
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts19 Apr 2016Dismissed
Gauhati University and Ors Vs Dr. Tarini Pathak
Gauhati High Court · (2016) 4 GauLJ 66 : (2016) 2 GauLT 1138 : (2016) 2 NEJ 487
High Courts18 Apr 2016Disposed Off
Md. Jil Hoque Vs State of Assam
Gauhati High Court · (2016) 163 AIC 612 : (2016) 4 CriCC 140 : (2016) CriLJ 2822 : (2016) 3 Crimes 327 : (2016) 5 GauLJ 236 : (2016) 3 GauLT 299 : (2016) 2 NEJ 279
Penal Code, 1860 (IPC) - Section 354, 448
High Courts18 Apr 2016Dismissed
Arabinda Barman Vs State of Assam and Ors
Gauhati High Court · (2016) 4 GauLJ 1 : (2016) 4 GauLR 566 : (2016) 2 GauLT 1227 : (2016) 2 NEJ 435
Constitution of India, 1950 — Article 309
High Courts18 Apr 2016Allowed
Bimal Chetia - Petitioner @HASH Bijoy Chandra Borah and Others
Gauhati High Court · (2016) 5 GauLJ 451 : (2016) 5 GauLR 436
High Courts18 Apr 2016Dismissed
Bharat Sanchar Nigam Ltd. - Petitioner @HASH Rajen Rajkhowa
Gauhati High Court · (2016) 5 GauLR 433
Constitution of India, 1950 - Article 227
High Courts08 Apr 2016Disposed Off
Sh. Laldaihchhuaka Vs Sh. Zothankima & Anr.
Gauhati High Court · (2016) 3 ACC 352 : (2016) 3 CivilLJ 733 : (2016) 3 GauLT 482 : (2016) 2 TAC 803
Employees Compensation Act, 1923 - Section 4(1)(a), 4A(3), 8(5)
High Courts08 Apr 2016Allowed
Dr. Pangjung Ao Vs State of Nagaland
Gauhati High Court · (2016) 3 GauLT 725
High Courts08 Apr 2016Disposed Off
Sojee Meyor Vs State of Arunachal Pradesh & Others
Gauhati High Court · (2016) 2 GauLT 1202