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Delhi High Court judgments

1,31,711 judgments · page 924 of 6,586

High Courts18 Dec 2024Dismissed

Union Of India & Ors. Vs Syed Ahmed

Delhi High Court · (2024) 12 DEL CK 1979

Central Civil Services (Pension) Rules, 1972-Rule 3(q), 13, 3(1)(q), 17Code of Civil Procedure, 1908-Order XLI Rule 23, XLI Rule 23A, XLI Rule 24Administrative Tribunals Act, 1985-Section 20(2)(b)
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High Courts18 Dec 2024Partly Allowed

Dolly Vs State NCT Of Delhi

Delhi High Court · (2024) 12 DEL CK 2040

Delhi Excise Act-Sections 33, 52M.V. Act-Sections 3, 181, 146, 196, 5, 180, 195Cr.P.C.-Section 428
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High Courts18 Dec 2024Allowed

Sarvesh Bisaria Vs Shri Naresh Hem Rajani

Delhi High Court · (2024) 12 DEL CK 2150

Code of Civil Procedure, 1908-Section 115, Order XXXVII Rule 3(V)Negotiable Instrument Act, 1881-Section 118, 120, 121, 122, 138, 139, 143-A, 251IPC-Section 420
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High Courts18 Dec 2024Disposed Of

Sarvesh Bisaria Vs Rajesh Prasad

Delhi High Court · (2024) 12 DEL CK 2154

Code of Civil Procedure, 1908-Section 115, Order XXXVII, XXXVII Rule 3(V)Negotiable Instruments Act, 1881-Section 118, 120, 121, 122, 138, 139, 143-A, 251Indian Evidence Act, 1872-Section 91, 92
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