High Courts19 Dec 2024Dismissed
Staff Selection Commission & Anr. Vs Mukul Choudhary
Delhi High Court · (2024) 12 DEL CK 1982
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 922 of 6,586
High Courts19 Dec 2024Dismissed
Govt Of NCT Of Delhi & Anr. Vs Vikram & Ors.
Delhi High Court · (2024) 12 DEL CK 1981
High Courts19 Dec 2024Dismissed
Union Of India Through Its Secretary & Ors. Vs Chandra Pal Singh
Delhi High Court · (2024) 12 DEL CK 1976
Central Civil Services (Pension) Rules, 2021-Rule 8(3)
High Courts19 Dec 2024Dismissed
Usha Rani Gupta Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 12 DEL CK 2027
Constitution of India-Article 226, 32
High Courts19 Dec 2024Disposed Of
M/S RCC Infraventures Ltd & Ors. Vs M/S DMI Finance Pvt Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 2028
Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5), 9, 29A(1), 29A(3), 29ACommercial Courts Act, 2015-Section 7Limited Liability Partnership Act, 2008
High Courts19 Dec 2024Allowed
Jagvinder Singh Vs The Secretary, MHA & Ors.
Delhi High Court · (2024) 12 DEL CK 2057
Constitution of India-Article 226Indian Penal Code-Sections 323, 341, 34Sashtra Seema Bal Rules, 2009-Rule 18(iv)
High Courts19 Dec 2024Disposed Of
Nitin Khandelwal Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2075
High Courts19 Dec 2024Allowed
Jai Singh Saharan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2076
BSF Act and RulesConstitution of India-Article 14CCS (Pension) Rules, 1972-Rule 33
High Courts19 Dec 2024Disposed Of
Jugendra Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2081
High Courts19 Dec 2024Disposed Of
Elder Orgichem Pvt Ltd Vs Elder Prroject Ltd
Delhi High Court · (2024) 12 DEL CK 2082
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts19 Dec 2024Dismissed
Anil Singla Alias Anil Kumar & Ors. Vs M/s Kwality Food Products
Delhi High Court · (2024) 12 DEL CK 2083
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 2A
High Courts19 Dec 2024Disposed Of
Shabana Vs New India Assurance Company Ltd
Delhi High Court · (2024) 12 DEL CK 2161
Constitution of India-Article 227Motor Vehicle Act, 1988-Section 166
High Courts19 Dec 2024Dismissed
Manoj Bhati Vs Vandana Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2163
Civil Procedure Code, 1908-Section 115, 151, Order VII Rule 11Court Fees Act, 1870-Section 7(iv)(b), Article 17(vi) of Schedule II
High Courts19 Dec 2024Disposed Of
Harish Verma Vs State NCT Of Delhi & Ors.
Delhi High Court · (2024) 12 DEL CK 2245
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts19 Dec 2024Allowed
Shri Balaji Enterprises Vs Additional Director General New Delhi & Ors.
Delhi High Court · (2024) 12 DEL CK 2247
Constitution of India-Article 226, 227Customs Act, 1962-Section 28(1), 28(4), 28(8), 28(9), 28(9A)Finance Act, 2018
High Courts19 Dec 2024
Bonanza Enterprises Vs The Assistant Commissioner Of Customs & Anr.
Delhi High Court · (2024) 12 DEL CK 2250
Constitution of India-Articles 226, 227Customs Act, 1962-Section 75(1), 153, 153(b), 153(c)Customs and Central Excise Duties Drawback Rules, 1995-Rule 16
High Courts19 Dec 2024Allowed
M/s Pawan Hans Limited (Formerly Known As Pawan Hans Helicopters Limited) Vs Commissioner Of Trade And Taxes
Delhi High Court · (2024) 12 DEL CK 1564
Delhi Value Added Tax Act, 2004-Section 81, 2(zc)(vi), 32Central Sales Tax Act, 1956-Section 2(g)(vi), 2(g)(iv), 9(2)Constitution of India-Article 366(29A)(d), 366(29-A), 366, Entry 54 of List II, Entry 97 of the Union List
High Courts19 Dec 2024Dismissed
Jitender Kumar Tomar Vs Jitender Singh
Delhi High Court · (2024) 12 DEL CK 0098
Code of Civil Procedure, 1908 — Order 37 Rule 3(1)
High Courts19 Dec 2024Disposed Of
M/s RCC Infraventures Ltd & Ors Vs M/s DMI Finance Pvt Ltd & Ors
Delhi High Court · (2024) 12 DEL CK 0097
Arbitration and Conciliation Act, 1996 — Section 9, 29A(1), 29A(3), 29A(4), 29A(5)Commercial Courts Act, 2015 — Section 7
High Courts19 Dec 2024Allowed
Jagvinder Singh Vs Secretary, MHA And Ors
Delhi High Court · (2024) 12 DEL CK 0096
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 341