High Courts17 Dec 2024Allowed
M/s Hello Verify India Private Limited Vs Bhuwanesh Singh Chauhan
Delhi High Court · (2024) 12 DEL CK 1668
Arbitration and Conciliation Act, 1996-Section 11, 12
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 926 of 6,586
High Courts17 Dec 2024Disposed Of
Sh. Mahesh Gupta & Anr. Vs M/s 4 Devils Cafe And Restaurant & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth ScheduleIndian Stamp Act, 1899
High Courts17 Dec 2024Disposed Of
Indiabulls Housing Finance Ltd. Vs Manish Kumar & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 11(8), 3, 12, IVth ScheduleSARFAESI Act, 2002-Section 13(2)CPC, 1908-Order V Rule 20
High Courts17 Dec 2024Disposed Of
Satya J Makan & Ors. Vs WTC Noida Development Co. P. Ltd.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(5), 12, IVth Schedule
High Courts17 Dec 2024Disposed Of
Indiabulls Housing Finance Ltd. Vs Bhagwan Jala & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 12, IVth ScheduleSARFAESI Act, 2002-Section 13(2)CPC, 1908-Order V Rule 20
High Courts17 Dec 2024Disposed Of
Indiabulls Housing Finance Ltd. Vs Rajesh Mewalal Sharma & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 12, IVth ScheduleSARFAESI Act, 2002-Section 13(2)CPC, 1908-Order V Rule 20
High Courts17 Dec 2024Disposed Of
Shri Sunil Kumar Gupta & Anr. Vs Smt. Pushpa Jain & Ors.
Delhi High Court · (2024) 12 DEL CK 1706
Code of Civil Procedure, 1908-Order XII Rule 6, VII Rule 11, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), X, I Rule 1Hindu Succession Act, 1956-Section 8Delhi Land Reforms Act-Section 185, 55
High Courts17 Dec 2024
Satya Pal Singh & Ors. Vs Amit Verma & Ors.
Delhi High Court · (2024) 12 DEL CK 1739
High Courts17 Dec 2024Dismissed
Jagtar Singh Vs Surinder Singh & Anr.
Delhi High Court · (2024) 12 DEL CK 1741
Delhi Rent Control Act, 1958-Chapter IIIA, Section 25B(8), 25B, 14(1)(e), 14A, 14B, 14C, 14D
High Courts17 Dec 2024Disposed Of
Harsharan Kaur & Ors. Vs Amarjeet Kaur
Delhi High Court · (2024) 12 DEL CK 1743
High Courts17 Dec 2024Disposed Of
Smt Nirmal & Anr. Vs Shri Roshan Lal Gupta
Delhi High Court · (2024) 12 DEL CK 1744
High Courts17 Dec 2024Disposed Of
Darshan Singh Vs Saleha Khatoon & Ors.
Delhi High Court · (2024) 12 DEL CK 1749
Code of Civil Procedure, 1908-Order 41 Rule 5
High Courts17 Dec 2024Allowed
Ganesh Chandra Bamrana & Ors. Vs Rukmani Gupta
Delhi High Court · (2024) 12 DEL CK 1781
Negotiable Instruments Act, 1881-Section 138Insolvency and Bankruptcy Code, 2016-Section 7, 14, 17, 18
High Courts17 Dec 2024Dismissed
Satyavol Venkat Rama Krishna Rao Vs Kavita Rao
Delhi High Court · (2024) 12 DEL CK 1786
Protection of Women from Domestic Violence Act, 2005-Section 3(iv), 12, 19, 20, 22
High Courts17 Dec 2024Dismissed
Lallu Ram Vs Manju Devi & Anr.
Delhi High Court · (2024) 12 DEL CK 1800
Code of Civil Procedure, 1908-Section 100, Order VII Rule 3, I Rule 10, 151Indian Evidence Act, 1872-Sections 101 and 102
High Courts17 Dec 2024Dismissed
Sh. Om Prakash Vs Smt Joginder Solanki & Ors.
Delhi High Court · (2024) 12 DEL CK 1801
Code of Civil Procedure, 1908-Section 100Delhi Rent Control Act, 1958-Sections 6A, 8General Clauses Act-Section 27
High Courts17 Dec 2024Dismissed
Salim Malik @ Munna Vs State (NCT Of Delhi)
Delhi High Court · 2024 INSC 979
Code of Criminal Procedure, 1973-Section 161, 195, 227, 239, 397, 401, 482Indian Penal Code, 1860-Sections 34, 120B, 147, 148, 149, 188, 302, 307, 427, 435, 436, 437, 450Evidence Act-Section 134
High Courts17 Dec 2024Dismissed
Shubham Manna Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 12 DEL CK 1814
CrPC-Section 439Indian Penal Code, 1860-Sections 274, 275, 276, 420, 468, 471, 120-B, 34, 308, 201Drugs and Cosmetics Items Act, 1940-Sections 18(a)(i), 27
High Courts17 Dec 2024Dismissed
Harjeet Singh Kalra Vs N Rajesh & Ors.
Delhi High Court · (2024) 12 DEL CK 1832
CPC-Order VII Rule 11, Section 9
High Courts17 Dec 2024
Pawan Kumar Rai Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1845
Cr.P.C.-Section 102Bharatiya Nagarik Suraksha Sanhita, 2023-Section 106Constitution of India-Article 21