High Courts17 Jan 2025
Mukesh Kumar Sharma Vs The President Of Shahdra Bar Association & Ors.
Delhi High Court · (2025) 01 DEL CK 1972
Advocate Act 1961Constitution of India-Part III
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 905 of 6,525
High Courts17 Jan 2025
Avinash Singh Jawa Vs Rohit Kapoor
Delhi High Court · (2025) 01 DEL CK 1975
Code of Civil Procedure, 1908-Section 115, Order XXI Rules 27 and 40
High Courts17 Jan 2025
Avinash Singh Jawa Vs Shekhar Khanna
Delhi High Court · (2025) 01 DEL CK 1977
Code of Civil Procedure, 1908-Section 115, Order XXI Rules 27 and 40
High Courts17 Jan 2025Disposed Of
Kamal Envirotech Pvt. Ltd Vs Commissioner Of Gst And Anr
Delhi High Court · (2025) 01 DEL CK 1676
Constitution of India, 1950 - Article 14Code of Criminal Procedure, 1973 - Section 320(9)Central Goods & Services Tax Act, 2017 - Section 122, 122(1), 122(1A), 122(1)(xiv), 123, 124, 125, 126, 126(1), 126(2), 129, 129(1)
High Courts17 Jan 2025Allowed
Neeraj Sharma Vs Staff Selection Commission And Ors
Delhi High Court · (2025) 01 DEL CK 1701
High Courts17 Jan 2025Allowed
Union Of India & Ors Vs Ravi Prakash
Delhi High Court · (2025) 01 DEL CK 1700
High Courts17 Jan 2025Allowed
Guddi & Ors Vs Mohan Sharma & Ors (Iffco Tokio General Insurance Co Ltd)
Delhi High Court · (2025) 01 DEL CK 1699
Motor Vehicles Act, 1973 - Section 140, 166, 173
High Courts17 Jan 2025Disposed Of
Parikshit Grewal & Ors Vs Uion Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1698
High Courts17 Jan 2025Dismissed
Union Of India And Ors Vs Subhash Kumar Ghosh And Ors
Delhi High Court · (2025) 01 DEL CK 1697
High Courts17 Jan 2025Dismissed
Yogesh Kumar Saxena & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1696
High Courts17 Jan 2025Allowed
Grid Solutions Oy (Ltd) Vs Assistant Commissioner Of Income Tax International Taxation & Anr
Delhi High Court · (2025) 01 DEL CK 1691
Income Tax Act, 1961 - Section 44BB, 66(2), 133A(2A), 139, 142(1), 143(3), 147, 147A, 148
High Courts17 Jan 2025Allowed
Seema Jamwal Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1681
Constitution of India, 1950 - Article 226
High Courts17 Jan 2025Dismissed
Avinash Singh Jawa Vs Rohit Kapoor
Delhi High Court · (2025) 01 DEL CK 1680
Code of Civil Procedure, 1908 - Section 115, Order 21 Rule 27, Order 21 Rules 40
High Courts16 Jan 2025
Union Of India & Anr. Vs Sangeeta Wahi & Ors
Delhi High Court · (2025) 01 DEL CK 2064
Letters Patent Act, 1866-Clause XConstitution of India-Article 12, 14
High Courts16 Jan 2025
M/S Hemogenomics Pvt Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 2068
Constitution of India-Article 226Medical Devices Rules, 2017General Financial Rules, 2017-Rule 144 (xi)
High Courts16 Jan 2025
Mal Chand Ajit Kumar Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1957
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D, 21, 25-B, 25-B(8)
High Courts16 Jan 2025
Sh Sri Chand Yadav & Ors. Vs Ajay Kumar Sharma
Delhi High Court · (2025) 01 DEL CK 1978
High Courts16 Jan 2025
Madan Lal Bhatia (Since Deceased) Through Lrs & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1982
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, proviso to Section 25-B(8)
High Courts16 Jan 2025
Kanta Rani & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1988
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)
High Courts16 Jan 2025
Kundan Lal (Since Deceased) Through Lrs. & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2006
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)