High Courts20 Jan 2025
Ms. Upasna Gundh & Ors. Vs Oriental Insurance Co .Ltd. & Ors.
Delhi High Court · (2025) 01 DEL CK 2011
Limitation Act, 1963-Section 5, 3, 4 to 24
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Delhi High Court judgments
1,30,494 judgments · page 904 of 6,525
High Courts20 Jan 2025
Aktiebolaget Volvo & Ors. Vs R. Venkatachalam & Anr.
Delhi High Court · (2025) 01 DEL CK 2012
Trade Marks Act, 1999-Section 134(2), 47, 57, 124, 124(1)(ii), 124(2), 124(4), 124(1), 29(1), (2) and (3), 29(5)Trade and Merchandise Marks Act-Section 28Trade Marks Act, 1958
High Courts20 Jan 2025Disposed Of
Aktiebolaget Volvo & Ors Vs R. Venkatachalam And Anr
Delhi High Court · (2025) 01 DEL CK 1716
Code of Civil Procedure, 1908 - Order 6 Rule 14, Order 6 Rule 17, Order 7 Rule 11(d), Order 29 Rule 1Trade Marks Act, 1999 - Section 28, 29(1), 29(2), 29(3), 29(5), 47, 57, 124, 124(1)(ii), 124(2), 124(4), 134(2)Evidence Act, 1872 - Section 65B
High Courts20 Jan 2025Disposed Of
IMS Learning Resources Priavate Limited Vs Young Achievers
Delhi High Court · (2025) 01 DEL CK 1703
Code of Civil Procedure, 1908 - Order 39 Rule 2AArbitration and Conciliation Act, 1996 - Section 8Trade Marks Act, 1999 - Section 17, 29(8)
High Courts20 Jan 2025Disposed Of
Staff Selection Commission Through Its Chairman Northern Region & Ors Vs Amit Kumar
Delhi High Court · (2025) 01 DEL CK 1727
High Courts20 Jan 2025Disposed Of
Directorate Of Education Vs Ramjas School
Delhi High Court · (2025) 01 DEL CK 1724
Limitation Act, 1963 - Section 5Arbitration and Conciliation Act, 1996 - Section 37
High Courts20 Jan 2025Disposed Of
Staff Selection Commission & Ors Vs Atul Baghel
Delhi High Court · (2025) 01 DEL CK 1723
High Courts20 Jan 2025Disposed Of
Bhavya Singh Vs Reserve Bank Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1713
High Courts20 Jan 2025Disposed Of
Parents Teacher Association Of Pp International School Through Ms. Harpreet Kaur Vs Delhi Development Authority & Anr
Delhi High Court · (2025) 01 DEL CK 1712
High Courts20 Jan 2025Disposed Of
Mayank Gaur And Anr Vs Maharaj Malik & Ors
Delhi High Court · (2025) 01 DEL CK 1711
High Courts20 Jan 2025Disposed Of
United India Insurance Co Ltd Vs Kusum Devi & Ors
Delhi High Court · (2025) 01 DEL CK 1710
Motor Vehicles Act, 1973 - Section 173Code of Civil Procedure, 1908 - Order 41 Rule 22
High Courts20 Jan 2025Disposed Of
Reliance General Insurance Co Ltd Vs Nand Kumar & Ors
Delhi High Court · (2025) 01 DEL CK 1709
Motor Vehicles Act, 1973 - Section 173Indian Penal Code, 1860 - Section 279, 338
High Courts20 Jan 2025Dismissed
General Manager, Northern Railways Vs Mrs Harleen Kaur
Delhi High Court · (2025) 01 DEL CK 1707
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5Consumer Protection Act, 1986 - Section 15
High Courts20 Jan 2025Dismissed
Sh. Rajendra Kumar Vs Mamta Tanwar
Delhi High Court · (2025) 01 DEL CK 1706
Code of Civil Procedure, 1908 - Order 37 Rule 3Negotiable Instruments Act, 1881 - Section 138
High Courts20 Jan 2025Dismissed
Vikrant Vats Vs Ajay Gahlot
Delhi High Court · (2025) 01 DEL CK 1705
Code of Civil Procedure, 1908 - Order 37
High Courts20 Jan 2025Disposed Of
Neeraj Saran Srivastava & Anr Vs Loudon Owen & Ors
Delhi High Court · (2025) 01 DEL CK 1704
Code of Civil Procedure, 1908 - Order 6 Rule 14, Order 6 Rule 15Arbitration and Conciliation Act, 1996 - Section 34
High Courts20 Jan 2025Dismissed
Broad Peak Investment Holdings Ltd. And Anr Vs Broad Peak Capital Advisors Llp And Anr
Delhi High Court · (2025) 01 DEL CK 1702
Code of Civil Procedure, 1908 - Order 39 Rule 1,Order 39 Rule 2Trade Marks Act, 1999 - Section 11(1), 12, 27(2), 28(3)
High Courts17 Jan 2025
Joginder Singh @ Joginder Rana Vs National Investigation Agency
Delhi High Court · 2024 INSC 534
National Investigation Agency Act, 2008-Section 21Indian Penal Code, 1860-Section 120, 120B, 174A, 307Unlawful Activities (Prevention) Act, 1967-Section 17, 18, 18B, 43D, 43D(5), Chapter IV, Chapter V, Chapter VI
High Courts17 Jan 2025
DCM Shriram Limited Vs Mr Amreek Singh Chawla & Ors.
Delhi High Court · (2025) 01 DEL CK 2052
Code of Civil Procedure, 1908-Order XXXIX Rule 4, Section 151, XI, XI Rule 1, XI Rule 12, XXXVII Rule 1 and 2Commercial Courts Act, 2015
High Courts17 Jan 2025
Jehangir D. Mehta Vs Investor Education And Protection Fund Authority & Ors.
Delhi High Court · (2025) 01 DEL CK 1969