High Courts25 Feb 2025
Good Health Agro Tech Pvt Ltd Vs Haldiram Snacks Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1482
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 34(2)(a), 34(2)(b), Sub-Section 2A of Section 34
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 881 of 6,525
High Courts25 Feb 2025
M/S Bihari Lal Manoj Kumar Vs Deepak Sharma
Delhi High Court · (2025) 02 DEL CK 1483
High Courts25 Feb 2025Dismissed
Yashvardhan Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1214
Constitution of India, 1950 - Article 226
High Courts25 Feb 2025Disposed Of
Staff Selection Commission & Ors Vs Manish Kumar
Delhi High Court · (2025) 02 DEL CK 1213
High Courts25 Feb 2025Disposed Of
Sandeep Kapoor Vs State (Govt Of Nct Delhi) & Anr
Delhi High Court · (2025) 02 DEL CK 1203
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 528Indian Penal Code, 1860 - Section 287, 337, 338
High Courts25 Feb 2025Disposed Of
Shanti Upadhyay Vs Sr. Divisional Manager Of New India Assurance, Company Ltd. & Anr
Delhi High Court · (2025) 02 DEL CK 1195
Constitution of India, 1950 - Article 226Insurance Ombudsman Rules, 2017 - Rule 16, 17
High Courts25 Feb 2025Disposed Of
Jasvinder Singh Vs Chairman DDA And Ors
Delhi High Court · (2025) 02 DEL CK 1194
High Courts25 Feb 2025Dismissed
Ozar Homes Llp (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority And Anr
Delhi High Court · (2025) 02 DEL CK 1193
Constitution of India, 1950 - Article 12, 14
High Courts25 Feb 2025Dismissed
Rajendra Sachdeva Vs M/s A.C. Engineering Private Limited And Ors
Delhi High Court · (2025) 02 DEL CK 1192
Code of Civil Procedure, 1908 - Section 96Contract Act, 1872 - Section 230
High Courts25 Feb 2025Disposed Of
Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad
Delhi High Court · (2025) 02 DEL CK 1191
High Courts25 Feb 2025Disposed Of
Surinder Kumar Vs Karamvir Tyagi
Delhi High Court · (2025) 02 DEL CK 1190
High Courts25 Feb 2025Disposed Of
M/s Bihari Lal Manoj Kumar Vs Deepak Sharma
Delhi High Court · (2025) 02 DEL CK 1189
High Courts25 Feb 2025Disposed Of
Mushir Alam Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1188
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8C, 22, 23, 29, 37, 67
High Courts25 Feb 2025Disposed Of
D. Arjun @ Devender Arjun Vs State, Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1187
Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120B, 201, 302
High Courts25 Feb 2025Allowed
Virender Kumar And Ors Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1186
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428, 528Code of Criminal Procedure, 1973 - Section 195, 313, 397Indian Penal Code, 1860 - Section 34, 186, 332, 353, 506
High Courts25 Feb 2025Disposed Of
Lt. Col. Vibha Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1185
High Courts24 Feb 2025Allowed
Adarsh Saran & Anr. Vs Central Bank Of India & Ors.
Delhi High Court · 2024 INSC 206
Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2), 142Companies Act, 2013-Section 167(1)(b)Companies Act, 1956-Section 291
High Courts24 Feb 2025
Vinod Kumar Sharma & Ors. Vs Bhuro Devi
Delhi High Court · (2025) 02 DEL CK 1567
High Courts24 Feb 2025
Ankit Raj Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 02 DEL CK 1565
BNSS 2023-Section 528IPC-Section 376, 90, 375BNS, 2023-Section 69