COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 879 of 6,525

High Courts27 Feb 2025Dismissed

Manish Jha Vs State Of Gnctd & Ors

Delhi High Court · (2025) 02 DEL CK 1223

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 156(3), 200, 482Indian Penal Code, 1860 - Section 120B, 420

High Courts27 Feb 2025Disposed Of

Devendra Kumar Mishra Vs State Of Nct Of Delhi Through Sho, P. S. Domestic Airport

Delhi High Court · (2025) 02 DEL CK 1222

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 482Arms Act, 1959 - Section 25, 25(1)(a), 45(d)

High Courts27 Feb 2025Dismissed

Ankit Kumar Tiwari Vs Union Of India & Ors

Delhi High Court · (2025) 02 DEL CK 1210

High Courts27 Feb 2025Dismissed

United India Insurance Co. Ltd Vs Prem Lata

Delhi High Court · (2025) 02 DEL CK 1209

Indian Penal Code, 1860 - Section 279, 337, 338Fatal Accidents Act 1976 - Section 1A, 2

High Courts27 Feb 2025Dismissed

Bajaj Finance Limited Vs Seetha Kumari

Delhi High Court · (2025) 02 DEL CK 1208

Contract Act, 1872 - Section 73, 74Arbitration & Conciliation Act, 1996 - Section 11, 18, 28(2), 34, 34(2)(a)(ii), 34(2)(a)(iii), 34(2A)

High Courts27 Feb 2025iii W.P.(C) 15387/2022 titled "The Boeing Company vs. UOI & Ors." decided on 17.11.2022

Monish Gajapati Raju Pusapati Vs Assessment Unit Income Tax Department & Anr

Delhi High Court · (2025) 02 DEL CK 1205

Income Tax Act, 1961 - Section 135A, 142(1), 148, 148A, 151, 151(i), 292B

High Courts27 Feb 2025Dismissed

Sqn Ldr Prabhakar Bhatt & Ors Vs Maj Annu Lamba

Delhi High Court · (2025) 02 DEL CK 1204

Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 468Protection of Women from Domestic Violence Act, 2005 - Section 12, 17, 17(1), 19, 27, 27(1), 31

High Courts25 Feb 2025Disposed Of

Himalaya Global Holdings Ltd. & Anr. Vs Rajasthan Aushdhalaya Private Limited & Anr.

Delhi High Court · (2025) 02 DEL CK 1762

Code of Civil Procedure, 1908-Order VIII Rule 10, Section 151, XXXIX Rule 2ACommercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015

High Courts25 Feb 2025

D. Arjun @ Devender Arjun Vs State, NCT Of Delhi

Delhi High Court · (2025) 02 DEL CK 1586

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120-B, 34Constitution of India-Article 21

High Courts25 Feb 2025

Sudesh & Anr. Vs Jitender Kumar Bhardwaj & Ors.

Delhi High Court · (2025) 02 DEL CK 1591

Delhi Rent Control Act, 1958-Section 1(2), 14(1)(a), 14(1)(e), 25-B(8)

High Courts25 Feb 2025

Sarada Ukil School Of Art Vs M/S Regal Towers (P) Ltd

Delhi High Court · (2025) 02 DEL CK 1653

Indian Evidence Act, 1958-Section 91, 92Delhi Rent Control Act, 1958-Section 25B, 25B(8), 14(7)

High Courts25 Feb 2025

Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad

Delhi High Court · (2025) 02 DEL CK 1566

High Courts25 Feb 2025

Surinder Kumar Vs Karamvir Tyagi

Delhi High Court · (2025) 02 DEL CK 1563

High Courts25 Feb 2025

Saurabh Pruthi Vs Tata Power Delhi Distribution Ltd

Delhi High Court · (2025) 02 DEL CK 1558

DERC’s Supply Code & Performance Standards Regulations, 2007-Regulation 43(i), 38(f)

High Courts25 Feb 2025

Ozar Homes LLP (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 02 DEL CK 1535

Constitution of India-Article 14, 12, 41978 Regulations-Regulation 6(2), 6, 4(1), 5(2), 5(6), 5(7)

High Courts25 Feb 2025

Bhushan Infrastructure Private Limited Vs Union Of India Through Finance Secretary, Ministry Of Finance & Ors.

Delhi High Court · (2025) 02 DEL CK 1532

High Courts25 Feb 2025Disposed Of

Shanti Upadhyay Vs Sr. Divisional Manager Of New India Assurance, Company Ltd. & Anr.

Delhi High Court · (2025) 02 DEL CK 1531

Constitution of India-Article 226Insurance Ombudsman Rules, 2017-Rule 16, 17Insurance Regulatory and Development Authority of India Act, 1999

High Courts25 Feb 2025

Jasvinder Singh Vs The Chairman DDA & Ors

Delhi High Court · (2025) 02 DEL CK 1529

High Courts25 Feb 2025Disposed Of

Asitav Mohanty Vs Union Of India & Anr.

Delhi High Court · (2025) 02 DEL CK 1654

Constitution of India-Article 14

High Courts25 Feb 2025

Lt. Col. Vibha Vs Union Of India & Ors.

Delhi High Court · (2025) 02 DEL CK 1655