High Courts28 Feb 2025
M/S Kavita Enterprises Vs Airport Authority Of India
Delhi High Court · (2025) 02 DEL CK 1552
Limitation Act, 1963-Section 17Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 875 of 6,525
High Courts28 Feb 2025
Flourish Hospitals Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2025) 02 DEL CK 1613
DDA (Disposal of Developed NAZUL Land) Rules, 1981-Rule 42, 42 (2), 42(3)
High Courts28 Feb 2025
Harit Nurseries Welfare Association (Regd.) & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 02 DEL CK 1526
Constitution of India-Article 226DD Act, 1957-Section 9(2), 11
High Courts28 Feb 2025
Payal Banquets Private Limited Vs State Bank Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1524
High Courts28 Feb 2025
Gautam Mehra Vs Sonia Mehra & Anr.
Delhi High Court · (2025) 02 DEL CK 1523
Code of Civil Procedure-Order 16 Rule 6Family Courts Act, 1984-Section 14Hindu Marriage Act-Section 13(1)(i) & (i-a)
High Courts28 Feb 2025Dismissed
Govind Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1520
Representation of the People Act, 1951-Section 29A, 29A(1), 29A(2), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9)Representation of the People (Amendment) Act, 1988 (1 of 1989)Societies Registration Act, 1860-Section 4
High Courts28 Feb 2025
Shri Anand Kumar Rakesh Vs United India Insurance Company Limited & Ors.
Delhi High Court · (2025) 02 DEL CK 1614
Letters Patent of the High Court of Delhi-Clause X
High Courts28 Feb 2025
Ramesh Chander Vs The Chairman Central Board Of Direct Taxes & Ors.
Delhi High Court · (2025) 02 DEL CK 1615
High Courts28 Feb 2025
Govt. Of NCT Delhi & Anr. Vs Rajesh Kumar Bhardwaj
Delhi High Court · (2025) 02 DEL CK 1616
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 3Delhi Land Reforms Act, 1954-Section 84
High Courts28 Feb 2025Allowed
Virender Singh Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1617
Code of Criminal Procedure, 1973-Section 401, 482, 161, 258, 251, 204Bharatiya Nagarik Suraksha Sanhita, 2023-Section 442, 528Indian Penal Code-Section 279, 337, 304A, 249
High Courts28 Feb 2025
Staff Selection Commission & Anr. Vs Krashan Kumar
Delhi High Court · (2025) 02 DEL CK 1618
High Courts28 Feb 2025
Nand Kishor Vs The Managing Committee Of Rani Dutta Arya Vidyalaya & Ors.
Delhi High Court · (2025) 02 DEL CK 1619
Delhi School Education Rules, 1973-Rule 114A, Section 114A, proviso to Rule 114A
High Courts28 Feb 2025
Zee Entertainment Enterprises Ltd Vs Saregama India Ltd
Delhi High Court · (2025) 02 DEL CK 1620
Code of Civil Procedure, 1908-Order XI Rule 1(5)Commercial Courts Act, 2015Indian Evidence Act, 1872-Section 65, 65(c), 66
High Courts28 Feb 2025
Aabi Binju Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1621
Constitution of India-Article 226, 51-A(j)
High Courts28 Feb 2025
Dhanraj & Ors. Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1622
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Code of Criminal Procedure, 1973-Section 397, 401, 173, 227, 161, 164, 313, 228, 238, 239Indian Penal Code, 1860-Section 376(D), 354, 354B, 323, 506, 34
High Courts28 Feb 2025
Cellectis Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2025) 02 DEL CK 1623
Patents Act, 1970-Section 59, 2(1)(ja), 3(d), 3(h), 3(i), 117A, 15
High Courts28 Feb 2025Allowed
Ashok Kumar Gupta Proprietor Of Jai Durga Plaster Industries & Anr. Vs Arif Khan
Delhi High Court · (2025) 02 DEL CK 1624
Copyright Act, 1957-Section 2(c)Code of Civil Procedure, 1908-Order VIII Rule 10Delhi High Court (Original Side) Rules, 2018-Rule 3
High Courts28 Feb 2025
Lalit Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1584
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 11, 14, 14(1), 15CCS (Conduct) Rules, 1964-Rule 3(1)(i), (ii) and (iii)Constitution of India-Article 226
High Courts28 Feb 2025
Pragya Singh Vs Delhi Subordinate Services Selection Board Through Its Director & Ors.
Delhi High Court · (2025) 02 DEL CK 1580
High Courts28 Feb 2025
National Technical Research Organisation & Ors. Vs Dinesh Kumar
Delhi High Court · (2025) 02 DEL CK 1625
Constitution of India-Article 226