COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 874 of 6,525

High Courts03 Mar 2025Disposed Of

The Indian Hotels Company Limited Vs Ankit Sethi & Ors.

Delhi High Court · (2025) 03 DEL CK 1984

Code of Civil Procedure, 1908-Order XIII-A Rules 3 & 6(1)(a), Section 151, XIII-ATrade Marks Act, 1999Copyright Act, 1957-Section 2(c), 17, 14(c)

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High Courts03 Mar 2025Dismissed

M/S Zhejiang Bonly Elevator Guide Rail Manufacture Co. Ltd. Vs M/S Jade Elevator Components & Ors.

Delhi High Court · (2025) 03 DEL CK 1759

Arbitration and Conciliation Act, 1996-Section 2(1)(e), 2(1)(e)(i), 2(2), 9, 20, 20(1), 20(2), 27, 34, 37, 42Commercial Courts Act, 2015-Section 13(1)CPC-Sections 16 to 20

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High Courts03 Mar 2025Disposed Of

Zhinet Banu Nazir Dadany Vs Commissioner Of Customs New Delhi

Delhi High Court · (2025) 03 DEL CK 1729

Constitution of India-Article 226

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High Courts03 Mar 2025Dismissed

Joydeb Das Vs Union Of India Through The Secretary & Ors

Delhi High Court · (2025) 03 DEL CK 1726

Constitution of India-Article 226CCS (Revised Pay) Rules, 2008CCS (Pension) Rules, 1972

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High Courts03 Mar 2025Disposed Of

M/s Athlesis Eok & Anr. Vs Manu Sawhney & Ors.

Delhi High Court · (2025) 03 DEL CK 1722

Constitution of India-Article 227Delhi High Court Act, 1966-Section 7Video Conferencing Rules, 2021-Rule 3(VII), 5, 5.1, 5.2, 5.3, 5.3.1, 5.6, 8.9, 8.11, 13.2

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High Courts03 Mar 2025Disposed Of

M/S Kashish Optics Ltd. Vs The Commissioner, CGST Delhi West & Ors.

Delhi High Court · (2025) 03 DEL CK 1721

Central Goods and Services Tax Act, 2017-Section 67, 67(1), 67(2), 67(6), 67(7), 130, 169Customs Act, 1962-Section 110, 110(1), 110(2), 124, 128CGST Rules, 2017-Rule 140

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High Courts03 Mar 2025Disposed Of

Kiranakart Technologies Private Limited Vs Mohammad Arshad & Anr.

Delhi High Court · (2025) 03 DEL CK 1703

Trade Marks Act, 1999-Section 47, 47(1)(b), 57

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High Courts03 Mar 2025Disposed Of

Zhinet Banu Nazir Dadany Vs Commissioner Of Customs New Delhi

Delhi High Court · (2025) 03 DEL CK 0979

Constitution of India, 1950 - Article 226

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High Courts03 Mar 2025Disposed Of

Pawan Kumar Garg & Anr Vs Punjab National Bank

Delhi High Court · (2025) 03 DEL CK 0978

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High Courts03 Mar 2025Allowed

M/s Minosha India Ltd. Vs M/s Misra Automatics Pvt. Ltd

Delhi High Court · (2025) 03 DEL CK 0977

Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 9, Order 43 Rule 1Arbitration and Conciliation Act, 1996 - Section 11(6)Insolvency and Bankruptcy Code, 2016 - Section 7, 9, 10, 14, 60(6)

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High Courts03 Mar 2025Disposed Of

Nagaland State Cooperative Marketing And Consumers Federation Ltd. Vs V.K.Gupta & Ors

Delhi High Court · (2025) 03 DEL CK 0976

Contempt of Courts Act, 1971 - Section 11, 12Right To Information Act, 2005 - Section 19

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High Courts03 Mar 2025Disposed Of

Laxmi Dhar Vs Delhi Development Authority

Delhi High Court · (2025) 03 DEL CK 0975

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High Courts03 Mar 2025Disposed Of

Mahvish Farooq Vs Anil Malik & Ors

Delhi High Court · (2025) 03 DEL CK 0974

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High Courts03 Mar 2025Dismissed

Sh. Rajesh Kumar Vs Sh. Vijay Kumar Bidhuri & Ors

Delhi High Court · (2025) 03 DEL CK 0973

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High Courts03 Mar 2025Disposed Of

Sanraj Farms Private Limited Vs Shri Ram Kishan & Anr

Delhi High Court · (2025) 03 DEL CK 0972

Code of Civil Procedure, 1908 - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Limitation Act,1963 - Article 59Evidence Act, 1872 - Section 91, 92

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High Courts03 Mar 2025Dismissed

Sh. Subhash Chandra Jarodia Vs Sh. Vijayinder Kumar & Ors

Delhi High Court · (2025) 03 DEL CK 0971

Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act,1963 - Section 34Suit Valuation Act, 1887 - Section 8

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High Courts03 Mar 2025Allowed

CCL 'K' Vs State (Nct Of Delhi)

Delhi High Court · (2025) 03 DEL CK 0970

Code of Criminal Procedure, 1973 - Section 219, 223, 362Indian Penal Code, 1860 - Section 34, 186, 302, 353, 411Protection of Children from Sexual Offences Act, 2012 - Section 33

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High Courts28 Feb 2025

Nirmal Kumar Mishra Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 02 DEL CK 1597

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420Code of Criminal Procedure, 1973-Section 41-A, 41A

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High Courts28 Feb 2025

Ajay @ Rehtal Vs The State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 02 DEL CK 1589

Code of Criminal Procedure, 1973-Section 439Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 393, 394, 34, 326, 392, 395, 397

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High Courts28 Feb 2025

Gagan Vs State (NCT Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1559

IPC-Section 306, 34, 120B, 409, 420, 467, 468, 471Criminal Procedure Code-Section 161, 50, 50(1)BNSS, 2023-Section 47

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