COURT ARCHIVE
Delhi High Court judgments
1,29,973 judgments · page 867 of 6,499
High Courts07 Mar 2025Disposed Of
Tata Sons Private Limited & Anr. Vs Malla Rajiv
Delhi High Court · (2025) 03 DEL CK 1901
Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 10, Section 151, XXVI Rule 10(2), XIIIA, XIIIA Rule 3Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Order XIII-ATrade Marks Act, 1999
High Courts07 Mar 2025Dismissed
Rain CII Carbon Vizag Ltd & Anr. Vs Union Of India Through The Secretary Department Of Commerce & Ors.
Delhi High Court · (2025) 03 DEL CK 1895
Constitution of India-Article 226, 227Code of Civil Procedure, 1908-Section 20Foreign Trade (Development & Regulations) Act, 1992-Section 5
High Courts07 Mar 2025Dismissed
State Vs Sachin
Delhi High Court · (2025) 03 DEL CK 1892
Code of Criminal Procedure, 1973-Section 378, 378(3), 313, 164Indian Penal Code, 1860-Section 354B, 354Protection of Children from Sexual Offences Act, 2012-Section 10, 29
High Courts07 Mar 2025Dismissed
Manoj Thakur Vs Ravinder Nath Singh & Anr.
Delhi High Court · (2025) 03 DEL CK 1881
Code of Civil Procedure, 1908-Order VII Rule 11, II Rule 2, Section 10Specific Relief Act, 1963-Section 7, 6
High Courts07 Mar 2025Disposed Of
Smt Saraswati Devi Vs State Bank Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1832
IPC-Section 279/304A/427
High Courts07 Mar 2025Allowed
M/s. Ismartu India Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1782
Customs Act, 1962-Section 28(4), 28(1), 28, 28(7A), 28(8), 28AA, 17(1), 46(4A), 46(4), 111(m), 112, 112(a)(ii), 114A, 18(2), 124, 127(B)Pre-notice Consultation Regulations, 2018Customs Tariff Act-Rule 2(a)
High Courts07 Mar 2025Dismissed
Airports Authority Of India Vs Delhi International Airport Limited & Anr.
Delhi High Court · 2024 INSC 292
Arbitration and Conciliation Act, 1996-Section 9, 11(1), 28(3), 30, 31(3), 33, 34, 34(2)(A), 37Airports Authority of India Act, 1994Indian Contract Act-Section 32, 56
High Courts07 Mar 2025Dismissed
Santosh Yadav Vs State (NCT Of Delhi)
Delhi High Court · (2025) 03 DEL CK 2097
Protection of Children from Sexual Offences Act, 2012-Sections 3, 5, 7, 9, 10, 29Indian Penal Code, 1860-Sections 354, 354B, 354-B, 302, 376(2)(g)Code of Criminal Procedure, 1973-Sections 161, 164, 294, 313, 374, 374(2)
High Courts07 Mar 2025Dismissed
Balvantray Mehta Vidya Bhawan Anguri Devi Shersingh Memorial Academy, Morning Shift Vs Undeda Nickat & Ors.
Delhi High Court · (2025) 03 DEL CK 2065
High Courts07 Mar 2025
Sh. Dalip Puri Vs Mrs. Ritu Malhotra
Delhi High Court · (2025) 03 DEL CK 2035
CPC-Order VII Rule 11Indian Succession Act-Section 63, 63(c), 68Hindu Succession Act
High Courts07 Mar 2025Dismissed
PCIT-1, New Delhi Vs Beam Global Spirits & Wine (India) Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 2008
Income Tax Act, 1961-Section 37, 40A(2)(a), 92, 92(1), 92A, 92B, 92B(1), 92B(2), 92C, 92C(1), 92C(2), 92CA, 92CB, 92D, 92E, 92F, 92F(ii), 92F(v), 139(1), 288Indian Income-tax Act, 1922-Section 10(2)(xv)Finance Act, 2012
High Courts07 Mar 2025Dismissed
NTPC Limited Vs Starcon Infra Projects India Pvt Ltd
Delhi High Court · (2025) 03 DEL CK 1755
Arbitration and Conciliation Act, 1996-Section 2(c), 11(6), 23(3), 31, 31(6), 34CPC-Order I Rule 10
High Courts07 Mar 2025Dismissed
HDFC Ergo General Insurance Co Ltd. Vs Prakash Singh & Ors.
Delhi High Court · (2025) 03 DEL CK 1752
Motor Vehicles Act, 1988-Section 173, 166, 167, Chapter X, 143Workmen's Compensation Act, 1923-Section 3, 3(5)IPC, 1860-Section 279, 304A, 468, 471
High Courts07 Mar 2025Dismissed
Airports Authority Of India Vs Delhi International Airport Limited & Anr
Delhi High Court · (2025) 03 DEL CK 1015
Arbitration and Conciliation Act, 1996 - Section 9, 11(1), 28(3), 30, 31(3), 32, 33, 34, 34(2)(A), 37Contract Act, 1872 - Section 32, 56
High Courts07 Mar 2025Dismissed
Airports Authority Of India Vs Mumbai International Airport Limited & Anr
Delhi High Court · (2025) 03 DEL CK 1014
Arbitration and Conciliation Act, 1996 - Section 9, 11(1), 17, 28(3), 29A(3), 30, 31(3), 32, 33, 34, 34(2)(A)Contract Act, 1872 - Section 32, 56
High Courts07 Mar 2025Dismissed
Sh Dalip Puri Vs Mrs Ritu Malhotra
Delhi High Court · (2025) 03 DEL CK 1012
Code of Civil Procedure, 1908 - Order 7 Rule 11Indian Succession Act, 1925 - Section 63, 63(c), 68Evidence Act, 1872 - Section 114, 114(e)
High Courts07 Mar 2025Dismissed
NTPC Limited Vs Starcon Infra Projects India Pvt Ltd
Delhi High Court · (2025) 03 DEL CK 1011
Code of Civil Procedure, 1908 - Order 1 Rule 10Arbitration & Conciliation Act, 1996 - Section 2(c), 11(6), 23(3), 31, 31(6), 34