COURT ARCHIVE

Delhi High Court judgments

1,29,973 judgments · page 868 of 6,499

High Courts07 Mar 2025Dismissed

HDFC Ergo General Insurance Co Ltd Vs Prakash Singh

Delhi High Court · (2025) 03 DEL CK 1010

Code of Civil Procedure, 1908 - Order 12 Rule 8Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 143, 166, 167, 173

High Courts07 Mar 2025Dismissed

Rain Cii Carbon Vizag Ltd & Anr Vs Union Of India Through The Secretary Department Of Commerce & Ors

Delhi High Court · (2025) 03 DEL CK 1009

Constitution of India, 1950 - Article 226, 226(1), 226(2)Code of Civil Procedure, 1908 - Section 20(a), 20(b), 20(c)Foreign Trade (Development & Regulations) Act, 1992 - Section 5

High Courts07 Mar 2025Disposed Of

Ashok Kumar Vs Harish Kumar

Delhi High Court · (2025) 03 DEL CK 1006

High Courts07 Mar 2025Disposed Of

Hamdard Public School Thr Its Principal Vs Augustine Mj & Ors

Delhi High Court · (2025) 03 DEL CK 1005

High Courts07 Mar 2025Disposed Of

Narender Kumar Vs Smt. Saroj Garg

Delhi High Court · (2025) 03 DEL CK 1004

High Courts07 Mar 2025Disposed Of

K W/O P Vs State Of Nct Delhi And Anr

Delhi High Court · (2025) 03 DEL CK 1003

Code of Criminal Procedure, 1973 - Section 164, 357A, 357B, 357CIndian Penal Code, 1860 - Section 34, 279, 323, 354, 376, 376(D), 427, 506, 509

High Courts07 Mar 2025Disposed Of

SSC And Anr Vs Garima

Delhi High Court · (2025) 03 DEL CK 1002

High Courts07 Mar 2025Disposed Of

Smt Saraswati Devi Vs State Bank Of India & Ors

Delhi High Court · (2025) 03 DEL CK 1001

Indian Penal Code, 1860 - Section 279, 304A, 427

High Courts07 Mar 2025Dismissed

PCIT 1, New Delhi Vs Beam Global Spirits & Wine (India)Pvt Ltd

Delhi High Court · (2025) 03 DEL CK 0991

Income Tax Act, 1961 - Section 92, 92(1), 92A, 92B, 92C, 92D, 92E, 92F, 92F(v)

High Courts06 Mar 2025Dismissed

Mst. Zarina Begum (Since Deceased Through Lrs) Vs Mst. Naseema Begum & Ors.

Delhi High Court · (2025) 03 DEL CK 1943

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(5), 25-B(8)Transfer of Property ActEvidence Act, 1872-Section 116

High Courts06 Mar 2025Allowed

Psychotropic India Limited Vs Meridian Medicare Ltd. & Anr.

Delhi High Court · (2025) 03 DEL CK 1934

Trade Marks Act, 1999-Sections 47, 57, 125Trade Marks Act, 1940-Section 10(1)Constitution of India-Article 226

High Courts06 Mar 2025Disposed Of

Shri Kesar Dass Arora & Anr. Vs Shri Vijay Shanker

Delhi High Court · (2025) 03 DEL CK 1926

High Courts06 Mar 2025Dismissed

Union Of India Vs Sh Chander Mohan Chopra & Ors

Delhi High Court · (2025) 03 DEL CK 1925

Land Acquisition Act, 1894-Section 54, 4, 6, 18

High Courts06 Mar 2025Disposed Of

Aveena Mailk Products Vs Union Of India

Delhi High Court · (2025) 03 DEL CK 1924

High Courts06 Mar 2025Disposed Of

Khursheed Alam Vs Smt. Mithlesh

Delhi High Court · (2025) 03 DEL CK 1923

High Courts06 Mar 2025Disposed Of

Koyala Mazdoor Panchayat Vs Ministry Of Coal

Delhi High Court · (2025) 03 DEL CK 1922

High Courts06 Mar 2025Disposed Of

Shri Ravi Arora Vs Shri Vijay Shanker

Delhi High Court · (2025) 03 DEL CK 1921

High Courts06 Mar 2025Disposed Of

Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors.

Delhi High Court · (2025) 03 DEL CK 1919

High Courts06 Mar 2025Allowed

VST Industries Limited Vs ASD Tobacco Private Limited & Anr.

Delhi High Court · (2025) 03 DEL CK 1900

Trade Marks Act, 1999-Section 57Hyderabad companies Act, number IV of 1320 FasliIndian Companies Act, 2013

High Courts06 Mar 2025Partly Allowed

Mst. Kanta Goswami (Deceased) Through Legal Heir Vs Roshan Arora

Delhi High Court · (2025) 03 DEL CK 1887

Code of Civil Procedure, 1908-Order XV-A, XXXIX Rule 10Registration Act, 1908-Section 49