High Courts11 Mar 2025Disposed Of
Iffco Tokio General Insurance Co Ltd Vs Rajni Kochar & Ors
Delhi High Court · (2025) 03 DEL CK 1036
Code of Civil Procedure, 1908 - Order 12 Rule 8Indian Penal Code, 1860 - Section 279, 304A, 427
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Delhi High Court judgments
1,29,973 judgments · page 865 of 6,499
High Courts11 Mar 2025Disposed Of
Johnson & Johnson Vs Pritamdas Arora T/A M/S Medserve & Anr
Delhi High Court · (2025) 03 DEL CK 1028
Code of Civil Procedure, 1908 - Order 26 Rule 10(2)Trade Marks Act, 1999 - Section 135(1)
High Courts11 Mar 2025Disposed Of
Vodafone Mobile Services Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2025) 03 DEL CK 1027
Income Tax Act, 1961 - Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(1)(iii), 37, 37(1), 38, 39, 40(a)(ia), 41, 43(1), 80IA, 115JB, 143(3), 144C
High Courts11 Mar 2025Dismissed
Mohd. Munib Vs State (Nct Of Delhi) And Anr
Delhi High Court · (2025) 03 DEL CK 1023
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 34, 201, 302, 365Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12, 15, 94, 102
High Courts11 Mar 2025Dismissed
State Bank Of India Vs M/s P. P. Jewellers Private Limited
Delhi High Court · (2025) 03 DEL CK 1021
Indian Penal Code, 1860 - Section 120B, 409Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 14
High Courts11 Mar 2025Disposed Of
Jangeer Singh Trading As Jangeer Singh Kabulshah Agriculture Works Vs Yogesh Jangid Trading As Jangid Agro Engineering & Anr
Delhi High Court · (2025) 03 DEL CK 1020
Code of Civil Procedure, 1908 - Order 39 Rules 1, Order 39 Rules 2Trade Marks Act, 1999 - Section 28(3), 30(2)(e), 35
High Courts10 Mar 2025
Nitin Vashisht Vs State Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1946
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 419, 420, 467, 471
High Courts10 Mar 2025Disposed Of
M/s. Chawla Industries & Ors. Vs Delhi State Industrial Development Corporation
Delhi High Court · (2025) 03 DEL CK 1927
High Courts10 Mar 2025Dismissed
Kumari Gayatri Tripathi Vs Trust Mandir Shri Ramchanderji (Regd.)
Delhi High Court · (2025) 03 DEL CK 1912
Delhi Rent Control Act, 1958-Section 19, 19(1), 19(2), 14(1)(e), 14A, 14B, 14C, 14D, 21, 25-B, 25-B(8)
High Courts10 Mar 2025Disposed Of
Anita & Ors. Vs Mahender Kumar
Delhi High Court · (2025) 03 DEL CK 1911
High Courts10 Mar 2025Disposed Of
M/s Gulshan Calender Co Vs Ritu Moondhra
Delhi High Court · (2025) 03 DEL CK 1910
High Courts10 Mar 2025Allowed
Pr. Commissioner Of Income Tax-1 Vs M/S East Delhi Leasing Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1891
Income Tax Act-Section 147, 148, 68Code of Criminal Procedure, 1973-Section 313Indian Penal Code, 1860-Section 302, 201, 120B
High Courts10 Mar 2025Disposed Of
Raj Kumar Roy Vs Reserve Bank Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1829
High Courts10 Mar 2025Disposed Of
Ram Kishor Arora & Ors. Vs ICICI Bank Limited & Anr.
Delhi High Court · (2025) 03 DEL CK 1825
High Courts10 Mar 2025
Mohinder Singh & Ors. Vs MCD
Delhi High Court · (2025) 03 DEL CK 2101
Constitution of India-Articles 226, 227
High Courts10 Mar 2025Disposed Of
Amal Krishna Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 2062
Constitution of India-Article 226Baggage Rules, 2016Customs Act, 1962-Sections 111(d), 111(j), 111(m), 112(a), 112(b), 125, 125(3)
High Courts10 Mar 2025Dismissed
Ayush Shukla Vs National Thermal Power Corporation Ltd. & Anr.
Delhi High Court · (2025) 03 DEL CK 2043
Right to Information Act, 2005
High Courts10 Mar 2025Disposed Of
Sheikh Iqbal Ahmed & Ors. Vs Ashwani Kumar Gupta & Ors.
Delhi High Court · (2025) 03 DEL CK 2020
CPC-Order XXXIX Rule 1 & 2, XXIII Rule 3
High Courts10 Mar 2025Dismissed
Ashish Pathak Vs Central Bureau Of Investigation
Delhi High Court · (2025) 03 DEL CK 2019
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 187(3), 528Code of Criminal Procedure, 1973-Section 439, 167, 167(2), 170, 173, 173(2), 173(2) to (6), 173(5), 173(8), 175(5), 482Official Secret Act, 1923-Section 3, 3(1)(c), 13(3)
High Courts10 Mar 2025Disposed Of
Sateesh Jain Vs UCO Bank
Delhi High Court · (2025) 03 DEL CK 2017
Code of Criminal Procedure, 1973-Section 482, 251, 258Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 141