High Courts12 Mar 2025Disposed Of
Sarvinder Kumar Saini Vs Om Prakash
Delhi High Court · (2025) 03 DEL CK 1976
COURT ARCHIVE
Delhi High Court judgments
1,29,973 judgments · page 862 of 6,499
High Courts12 Mar 2025Disposed Of
ST Engineering Aerospace Engines Pte Ltd Vs The Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2025) 03 DEL CK 1883
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 142(1), Explanation 1(i) to Section 148Constitution of India-Article 226
High Courts12 Mar 2025
Meghraj Singh Vs CBI
Delhi High Court · (2025) 03 DEL CK 2120
Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 20IPC-Section 120B
High Courts12 Mar 2025Allowed
Mercedes-Benz Group AG (Previously Daimler AG) Vs Minda Corporation Limited
Delhi High Court · (2025) 03 DEL CK 1868
Arbitration and Conciliation Act, 1996-Sections 44-49, 47, 48, 48(1), 48(1)(b), 48(2), 48(2)(b), Explanation 1 to Section 48(2)(b), 49, 44(b), 85(b)Code of Civil Procedure, 1908-Order XXIForeign Exchange Management (Transfer or Issue of Foreign Security) Regulations, 2004
High Courts12 Mar 2025
Ram Kumar Vs CBI
Delhi High Court · (2025) 03 DEL CK 1867
Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20IPC-Section 120B
High Courts12 Mar 2025Allowed
Charanjit Singh Vs V.K. Chabra & Anr.
Delhi High Court · (2025) 03 DEL CK 1861
Indian Contract Act, 1872-Section 25Limitation Act, 1963-Section 18, 19Indian Evidence Act, 1872-Section 65B
High Courts12 Mar 2025Allowed
M/S PC Jain Textile Pvt Ltd Through Its Authorised Representative Vs Sh. Shyam Sunder Suri & Anr.
Delhi High Court · (2025) 03 DEL CK 1860
Civil Code of Procedure, 1908-Order XXXVII, XXXVII Rule 3, XXXVII Rule 3(5)Commercial Courts Act 2015-Section 12ARegistration Act, 1908-Section 17, 17(1)(d), 49, proviso to Section 49
High Courts12 Mar 2025Allowed
Satish Kumar Vs C.B.I
Delhi High Court · (2025) 03 DEL CK 1859
Code of Criminal Procedure, 1973-Section 374, 313Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20IPC-Section 120B
High Courts12 Mar 2025Disposed Of
Zync Global Private Limited Vs Punjab National Bank
Delhi High Court · (2025) 03 DEL CK 1831
High Courts12 Mar 2025
Sandeep Gupta Vs Union Public Service Commission & Ors
Delhi High Court · (2025) 03 DEL CK 1772
High Courts12 Mar 2025Disposed Of
Bharat Sanchar Nigam Ltd. & Ors. Vs Banarsi Dass
Delhi High Court · (2025) 03 DEL CK 1770
High Courts12 Mar 2025Dismissed
Baljeet Singh Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 03 DEL CK 2102
POCSO Act-Section 6, 10, 29, 30Cr.P.C-Section 164
High Courts12 Mar 2025Dismissed
Annabelle Analista Malibago Vs DRI
Delhi High Court · (2025) 03 DEL CK 2100
NDPS Act-Section 21(c), 67Cr.P.C.-Section 313
High Courts12 Mar 2025Disposed Of
Court On Its Own Motion Vs Shivashish Gunwal Advocate
Delhi High Court · (2025) 03 DEL CK 2078
High Courts12 Mar 2025Disposed Of
Maruti Suzuki India Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 2058
Constitution of India-Article 226Customs Act, 1962-Section 2(34), 5, 6, 17, 28, 28(4), 28(11), Explanation 2 to Section 28Finance Act, 2011
High Courts12 Mar 2025Disposed Of
M/s C-Net Communications (India) Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 2055
Constitution of India-Article 226Customs Act, 1962-Section 2(34), 5, 6, 17, 28, 28(4), 28(11), Explanation 2 to Section 28Finance Act, 2011
High Courts12 Mar 2025Allowed
Sushil Kumar Alias Raju Vs State
Delhi High Court · (2025) 03 DEL CK 1983
Code of Criminal Procedure, 1973-Section 389, 313, 428Indian Penal Code, 1860-Section 302, 498A, 307, 34, 299, 300 (clause Thirdly), 304 Part I, 326Dowry Prohibition Act, 1961-Sections 3, 4
High Courts12 Mar 2025
Satinder Singh Bhasin Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1981
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Bhartiya Nyaya Sanhita-Section 303(2), 331, 334, 36(2), 331(6), 317(2), 109, 305, 326
High Courts12 Mar 2025Dismissed
Janki Newprint Ltd Vs Principal Commissioner Of Customs New Customs House, Air Cargo IGI Airport, New Delhi
Delhi High Court · (2025) 03 DEL CK 1757
Constitution of India-Article 226Customs Act, 1962-Section 127C(5), 111(o), 127B, 112(a), 112(b), 127H, Chapter XIVA, 127(j)Central Excise Act-Section 37
High Courts12 Mar 2025Dismissed
Naval Kishore Kapoor Vs National Investigation Agency
Delhi High Court · (2025) 03 DEL CK 1035
Constitution of India, 1950 - Article 21, 370Code of Criminal Procedure, 1973 - Section 160Indian Penal Code, 1860 - Section 120B, 121, 121A