High Courts17 Mar 2025Allowed

Anuj Ahuja Vs Sumitra Mittal

Delhi High Court · (2025) 03 DEL CK 1061

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure 1973 - Section 389, 482Negotiable Instruments Act, 1881 - Section 138, 141, 148
High Courts17 Mar 2025Dismissed

Babli Vs Ram Kumar & Anr

Delhi High Court · (2025) 03 DEL CK 1055

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts12 Mar 2025

Vijay Pal Vs C.B.I

Delhi High Court · (2025) 03 DEL CK 1980

Code of Criminal Procedure, 1973-Section 374, 313Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20IPC-Section 120B
High Courts12 Mar 2025Dismissed

Kapil Sachdev Vs Pinaki Prasad

Delhi High Court · (2025) 03 DEL CK 1932

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(4), 25-B(5), 25-B(8), Chapter III-AEvidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122