High Courts18 Mar 2025Dismissed
Pr. Commissioner Of Income Tax 1, Delhi Vs D Light Energy P. Ltd
Delhi High Court · (2025) 03 DEL CK 1063
Income Tax Act, 1961 - Section 92C, 92CA(3), 143(2), 143(3), 144C(2), 144C(5), 260A
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Delhi High Court judgments
1,29,973 judgments · page 860 of 6,499
High Courts17 Mar 2025Dismissed
Madan Lal Sharma Vs Amit Bansal
Delhi High Court · (2025) 03 DEL CK 1933
Delhi Rent Control Act, 1958-Section 14(1), 14(1)(e), 25B, 25-B(4), 25-B(5), 25-B(8), Chapter III-A
High Courts17 Mar 2025Allowed
Anuj Ahuja Vs Sumitra Mittal & Anr.
Delhi High Court · (2025) 03 DEL CK 1906
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528, 430Code of Criminal Procedure, 1973-Section 482, 389Negotiable Instruments Act, 1881-Section 138, 141, 148, 148(1), 143A
High Courts17 Mar 2025Disposed Of
M/s Lavender Infraprojects Pvt. Ltd. Vs Nishit Badola & Ors.
Delhi High Court · (2025) 03 DEL CK 1884
Insolvency and Bankruptcy Code, 2016-Section 20(1), 18
High Courts17 Mar 2025Disposed Of
Ekra Decor Pvt Ltd Vs Allied Tubes Pvt Ltd
Delhi High Court · (2025) 03 DEL CK 1827
Commercial Courts ActCPC-Order VIII Rule 1, Section 151
High Courts17 Mar 2025Disposed Of
Gyan Kaur & Anr. Vs Mukesh Kumar
Delhi High Court · (2025) 03 DEL CK 1824
Indian Succession Act, 1925-Section 276CPC-Order VIII Rule 10
High Courts17 Mar 2025Disposed Of
Ijaz Mohd Vs Rajeev Gupta (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2025) 03 DEL CK 1819
CPC-Section 151
High Courts17 Mar 2025Disposed Of
M/S L.I.I Trade Park Pvt Ltd Vs Sanjoo Khera
Delhi High Court · (2025) 03 DEL CK 1818
CPC-Order VIII Rule 1, Section 151
High Courts17 Mar 2025Dismissed
Pooja Die Moulds Vs Rajdhani Metal Store
Delhi High Court · (2025) 03 DEL CK 1817
Commercial Court Act
High Courts17 Mar 2025Dismissed
Siddharth Gupta Vs Garuda Construction And Engineering Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1816
Constitution of India-Article 227
High Courts17 Mar 2025Dismissed
Babli Vs Ram Kumar & Anr.
Delhi High Court · (2025) 03 DEL CK 1814
Delhi Rent Control Act, 1958-Section 14(1)(e)Indian Evidence Act, 1872-Section 45Code of Civil Procedure, 1908-Section 151
High Courts17 Mar 2025Dismissed
Precitech Enclosures Systems Pvt Ltd Vs Rudrapur Precision Industries & Anr.
Delhi High Court · (2025) 03 DEL CK 1957
Arbitration and Conciliation Act, 1996-Section 2(1)(e), 9, 11, 11(6), 20(2), 34, 42, 426
High Courts17 Mar 2025Disposed Of
Sudesh Chhikara Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 03 DEL CK 1769
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528, 10(2), 13(2), 212, 446, 447, 448, 449, 450Code of Criminal Procedure, 1973-Section 12, 19(2), 19(3), 192, 194, 406, 407, 408, 409, 410, 411, 412
High Courts17 Mar 2025Disposed Of
Mayank Sharma Vs Union Of India Through Its Secretary & Ors.
Delhi High Court · (2025) 03 DEL CK 1767
High Courts17 Mar 2025Disposed Of
M/S Vallabh Corporation Vs SMS India Pvt Ltd
Delhi High Court · (2025) 03 DEL CK 2103
Arbitration and Conciliation Act, 1996-Section 11, 11(5), 11(6), 11(6)(c), 12, 7(1), 2(4), 40(1), 41, 43, 18Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 17, 24, 15 to 23, 18(1), 18(2), 18(3), 18(4), 18(5)Mediation Act, 2023
High Courts17 Mar 2025Dismissed
Rahul Verma Sole Proprietor Of M/s Jai Shree Nathji Logistics (India) Vs Container Corporation Of India Ltd.
Delhi High Court · (2025) 03 DEL CK 2096
Arbitration and Conciliation Act, 1996-Section 11, 11(5) and (6), 12(5), 34, 37
High Courts17 Mar 2025Allowed
Huawei Telecommunications India Company Private Limited Vs Assistant Commissioner Of Income Tax Central Circle 2 & Anr.
Delhi High Court · (2025) 03 DEL CK 2005
Income Tax Act, 1961-Section 143(1), 245, 220(6)
High Courts17 Mar 2025Dismissed
Ahmed Raza Vs Nitish Jain
Delhi High Court · (2025) 03 DEL CK 1995
Code of Civil Procedure, 1908-Order XII Rule 6, Section 151
High Courts17 Mar 2025Disposed Of
Jamia Cooperative Bank Ltd. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1760
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Sections 61, 61(1), 62, 64, 66, 66(1), 112, 112(2), 112(g), 113, 138Delhi Cooperative Societies Rules, 2007-Rule 80, 82, 82(1)(d)
High Courts17 Mar 2025Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs M/s Sanskar Homes Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1747
Income Tax Act, 1961-Section 260A, 40A(3)