High Courts27 Jul 2026

Jai Prakash & Ors. Vs D.D.A.

Delhi High Court · (2026) 07 DEL CK 1193

Constitution of India-Articles 226, 227Delhi Development Act, 1957Industrial Disputes Act, 1947-Section 10(1)(c), 12(5), 17-B, 25F
High Courts27 Jul 2026

Union Of India & Anr. Vs Usha Rani

Delhi High Court · (2026) 07 DEL CK 0607

Constitution of India-Article 226Administrative Tribunal Act, 1985-Section 19CCS (Revised Pay) Rules, 2008-Rule 7 and Note-2A