High Courts28 Jul 2026Disposed Of
Dinesh Kumar & Ors. Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2026) 07 DEL CK 0430
Constitution of India-Articles 226
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Delhi High Court judgments
1,14,574 judgments · page 70 of 5,729
High Courts28 Jul 2026Disposed Of
Mohd Sabir Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0431
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts28 Jul 2026Disposed Of
Micheal Ekka Vs Municipal Cooperation Of Delhi
Delhi High Court · (2026) 07 DEL CK 0433
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts28 Jul 2026Disposed Of
The Management Of Chordia Techno Consultants Vs Shri Kamlesh Prasad Gaur
Delhi High Court · (2026) 07 DEL CK 0459
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151
High Courts28 Jul 2026Disposed Of
Delhi Transport Corporation Vs Mukesh Kumar
Delhi High Court · (2026) 07 DEL CK 0460
Industrial Disputes (Central) Rules, 1957-Rule 15Code of Civil Procedure, 1908-Order VIII Rule 1A(3), Section 151
High Courts28 Jul 2026Disposed Of
Deepak Sharma Vs Naresh Kumar & Anr.
Delhi High Court · (2026) 07 DEL CK 0461
High Courts28 Jul 2026Partly Allowed
Sudhir Kumar Vs Monika Makkar & Ors.
Delhi High Court · (2026) 07 DEL CK 0509
Code of Civil Procedure, 1908-Order VII Rule 10A, VII Rule 10, XLIII Rule 1(a), Section 20(b), 20(a)Commercial Courts Act, 2015-Section 13Constitution of India-Article 227
High Courts28 Jul 2026Partly Allowed
National Highways Authority Of India Vs M/S Kurukshetra Expressway Private Ltd.
Delhi High Court · 2024 INSC 327
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33, 34(2A), 28(3), 9, 31 (7), 31A, 43Evidence Act, 1872-Section 101CPC-Order II Rule 2
High Courts27 Jul 2026
Satish Kumar Vs High Court Of Delhi Through The Registrar General
Delhi High Court · (2026) 07 DEL CK 0786
Delhi High Court Establishment (Appointment and Conditions of Service) Rules, 1972-Rule 9Constitution of India-Articles 14 and 16States Reorganisation Act, 1956
High Courts27 Jul 2026
Rabindra Nath Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0929
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts27 Jul 2026
Surender Kumar Wadhwa Vs Registrar Delhi Cooperative Societies -GNCTD & Ors.
Delhi High Court · (2026) 07 DEL CK 0933
Constitution of India-Article 226Delhi Co-operative Societies Act, 2003-Section 35(5), 37, 37(1)(b)
High Courts27 Jul 2026
Suresh Kumar Mishra Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0954
Constitution of India-Article 226
High Courts27 Jul 2026Disposed Of
Rajendra Kumar Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 1007
Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
High Courts27 Jul 2026
Late Sh. Dhiraj Lal & Ors. Vs Late Sh. Rup Chand & Ors.
Delhi High Court · (2026) 07 DEL CK 1026
Code of Civil Procedure, 1908-Section 96, 151Administrators General Act-Section 31Limitation Act, 1963-Article 65
High Courts27 Jul 2026
Smt. Saroj Vs Late Surender Singh & Anr.
Delhi High Court · 2025 INSC 273
Code of Civil Procedure, 1908-Section 96, Order XLI, XXII, XV-AIndian Contract Act, 1872-Section 201, 202Registration Act, 1908
High Courts27 Jul 2026
Santosh Kumari & Anr. Vs Lokesh Yadav & Anr.
Delhi High Court · (2026) 07 DEL CK 1035
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, 96, Order XLI Rule 1, VII Rule 11, 23 Rule 3Specific Relief Act, 1963-Section 6
High Courts27 Jul 2026
Triloki Nath Vs Sarita
Delhi High Court · (2026) 07 DEL CK 1038
Code of Civil Procedure, 1908-Section 96, Order XLI, XLI Rule 1, I Rule 10, VII Rule 11Transfer of Property Act, 1882-Section 53A
High Courts27 Jul 2026
Mrs. Naveen Chaudhary @ Naveen Ahlawat Vs Sh. Siddharth Ganvir & Anr.
Delhi High Court · (2026) 07 DEL CK 1040
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1Registration Act, 1908-Section 105, 17
High Courts27 Jul 2026
Rajesh Goyal Vs Directorate Of Enforcement Represented By Deputy Director
Delhi High Court · (2026) 07 DEL CK 0986
Prevention of Money Laundering Act, 2002-Section 17, 17(1), 26