High Courts19 Oct 1970
Commissioner of Income Tax Vs Jagat Cinema
Delhi High Court · (1970) ILR Delhi 799 : (1971) 81 ITR 488
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,420 of 6,464
High Courts16 Oct 1970
Ranjit Singh and Another Vs The Assessing Authority and Others
Delhi High Court · (1972) 8 DLT 116 : (1972) 29 STC 499
High Courts16 Oct 1970
Raj Enginbering Works Private Ltd., Ajmere Gate, Delhi Vs E. Krishna Murti, Industrial Tribunal, Delhi and Others
Delhi High Court · (1972) 8 DLT 121
High Courts14 Oct 1970
Mohd. Khan Durrany Vs The Principal (Tulsi Ram) Shivaji College and Others
Delhi High Court · (1970) ILR Delhi 414
High Courts14 Oct 1970
R.C. Sood and Co. Pvt. Ltd. Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 170
High Courts13 Oct 1970
Madan Iron Stores and Others Vs Delhi Development Authority and Others
Delhi High Court · (1970) ILR Delhi 824
High Courts12 Oct 1970
Bardu Ram Dhanna Ram Vs Ram Chander Khibru
Delhi High Court · AIR 1972 Delhi 34 : (1972) 8 DLT 135
High Courts12 Oct 1970
Sarup Singh Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 464
High Courts08 Oct 1970
Mohinder Singh and Others Vs The State
Delhi High Court · (1970) ILR Delhi 854
High Courts05 Oct 1970
Surat Singh and Others Vs S.R. Bakshi and Others
Delhi High Court · AIR 1971 Delhi 133
High Courts30 Sept 1970
Mineral Industry Association Vs The Union of India and Another
Delhi High Court · AIR 1971 Delhi 160 : (1971) 22 FLR 363
High Courts29 Sept 1970
Surinder Kumar Kapur Vs Sujan Singh Chadha
Delhi High Court · (1971) ILR Delhi 672
High Courts29 Sept 1970
Vijay Rosin and Turpentine Factory, Oshiarpur Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 661
High Courts29 Sept 1970
Pritam Singh Vs The State
Delhi High Court · (1972) CriLJ 1621(1) : (1971) 7 DLT 345
High Courts23 Sept 1970
Mahesh Chandar and Others Vs Chungo and Others
Delhi High Court · (1972) 8 DLT 264