High Courts22 Sept 1970
The Delhi Peasants Co-Operative Multipurpose Society Ltd. Vs The Collector and Others
Delhi High Court · (1971) 7 DLT 399
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,421 of 6,464
High Courts22 Sept 1970
Bishan Sarup Gupta Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 629
High Courts16 Sept 1970
Durlab Singh and Others Vs State
Delhi High Court · (1974) CriLJ 1182 : (1971) 7 DLT 152
High Courts14 Sept 1970
Tej Ram Vs The Union of India and Others
Delhi High Court · (1970) 09 DEL CK 0015
High Courts14 Sept 1970
Commissioner of Income Tax, Delhi Vs M.S. Shroff
Delhi High Court · (1971) 80 ITR 687
High Courts11 Sept 1970
Bhagirthi Devi Vs Premnath and Others
Delhi High Court · (1970) ILR Delhi 744
High Courts11 Sept 1970
Vidya Wati and Others Vs Himachal Government Transport and Others
Delhi High Court · (1970) ACJ 424 : (1971) 7 DLT 39
High Courts11 Sept 1970
S.S. Pasupathy Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 883
High Courts08 Sept 1970
Orissa Cement Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 80 ITR 101
High Courts07 Sept 1970
Ram Saha and Others Vs Dugkadass and Others
Delhi High Court · (1971) 7 DLT 204
High Courts07 Sept 1970
Awtar Singh Vs The Zonal Manager, Life Insurance Corporation of India
Delhi High Court · (1971) 7 DLT 71 : (1971) LabIC 362 : (1971) 1 LLJ 359
High Courts04 Sept 1970
New India Colour Co., Delhi Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1971 Delhi 138 : (1971) 80 ITR 206
High Courts02 Sept 1970Allowed
Saraswati Vs Tulsi Ram Seth and Others
Delhi High Court · AIR 1971 Delhi 110
Advocates Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4(1), Order 3 Rule 4(5), 119Supreme Court Rules, 1966 — Order 4 Rule 2
High Courts31 Aug 1970
Inder Singh and Others Vs F. Munshi Ram Ram Sawrup
Delhi High Court · (1971) 7 DLT 86