High Courts07 Dec 1970
The Commissioner of Income Tax Vs Kamla Devi and Another
Delhi High Court · (1971) 7 DLT 253 : (1971) 81 ITR 773
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,418 of 6,464
High Courts30 Nov 1970
S.C. Malik Vs Union of India
Delhi High Court · AIR 1972 Delhi 211
Arbitration Act, 1940 — Section 2, 20, 31
High Courts27 Nov 1970
Chander Prakash Vs Sudesh Kumar
Delhi High Court · AIR 1971 Delhi 208 : (1971) 7 DLT 244 : (1971) 1 ILR Delhi 317
High Courts26 Nov 1970
Tarif Singh Shanti Saroop Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 233
High Courts23 Nov 1970
Edward Keventer(S) Private Limited Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 75 : (1971) 81 ITR 126
High Courts19 Nov 1970
Devi Parshad Mathur Vs The Union of India and Others
Delhi High Court · (1972) 8 DLT 112
High Courts19 Nov 1970
Ram Singh and Others Vs Khushwaqat Raj and Others
Delhi High Court · AIR 1971 Delhi 164
High Courts18 Nov 1970
Padam Chand Vs Bharat Singh and Others
Delhi High Court · (1971) 1 ILR Delhi 64 : (1971) ILR Delhi 64
High Courts17 Nov 1970
Ram Kumar Vs Municipal Corporation and Another
Delhi High Court · (1971) CriLJ 716
High Courts16 Nov 1970
DELHI GLASS WORKS P. LTD Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1971) 81 ITR 95
High Courts16 Nov 1970
Delhi Glass Works P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 95