COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,416 of 6,464
High Courts19 Jan 1971
Ram Pershad and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1972 Delhi 31
High Courts18 Jan 1971
Commissioner of Income Tax Vs Pushpa Devi
Delhi High Court · (1971) ILR Delhi 292 : (1971) 82 ITR 7
High Courts15 Jan 1971
Anant Ram Manocha Vs S. Prasad and Others
Delhi High Court · AIR 1971 Delhi 305
High Courts15 Jan 1971
The Commissioner of Wealth Tax, Delhi Vs K.N. Khanna and Others
Delhi High Court · (1971) ILR Delhi 42 : (1971) 81 ITR 117
High Courts14 Jan 1971
Commissioner of Income Tax Vs Delhi Cement Stockists
Delhi High Court · (1971) 81 ITR 515
High Courts14 Jan 1971
Custodian of Evacuee Property, New Delhi Vs Daryodh Singh and Others
Delhi High Court · (1971) ILR Delhi 59
High Courts14 Jan 1971
Harkartar Kaur and Others Vs The Lieutenant Governor and Others
Delhi High Court · AIR 1971 Delhi 195 : (1971) 1 ILR Delhi 238
High Courts13 Jan 1971
The Commissioner of Income Tax, New Delhi Vs All India Film Corporation Ltd., New Delhi
Delhi High Court · (1971) ILR Delhi 51
High Courts13 Jan 1971
The Municipal Corporation of Delhi Vs Kundan Lal and Others
Delhi High Court · (1971) RLR 15
High Courts12 Jan 1971
Parkash Kaur and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 224 : (1972) ILR Delhi 303
High Courts01 Jan 1971
Controller of Estate Duty Vs Prahlad Rai
Delhi High Court · (1971) ILR Delhi 693 : (1972) 83 ITR 321