High Courts08 Feb 1971
Jag Mohan and Others Vs Controller of Estate Duty
Delhi High Court · (1972) 85 ITR 1
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,415 of 6,464
High Courts05 Feb 1971
The Commissioner of Income Tax, Delhi, New Delhi Vs Bhanna Mal and Company Private Ltd., Delhi
Delhi High Court · (1971) ILR Delhi 371 : (1971) 82 ITR 138
High Courts04 Feb 1971
Municipal Corporation of Delhi Vs Rattan Lal
Delhi High Court · (1971) CriLJ 1485 : (1971) ILR Delhi 285
High Courts03 Feb 1971
Shanti Devi Vs Balbir Singh and Another
Delhi High Court · AIR 1971 Delhi 294 : (1971) 1 ILR Delhi 213
High Courts29 Jan 1971
Life Insurance Corporation of India Vs R.N. Mehta
Delhi High Court · (1971) ILR Delhi 94
High Courts29 Jan 1971
Ram Narain Vs Lakshmi Dass Kundra
Delhi High Court · AIR 1971 Delhi 268 : (1971) 1 ILR Delhi 411
High Courts29 Jan 1971
P.L. Bhardwaj Vs State Bank of India and Others
Delhi High Court · (1971) ILR Delhi 236
High Courts21 Jan 1971
Delhi Vanaspati Syndicate, Delhi Vs Bhagwan Dass Fadir Chand
Delhi High Court · AIR 1972 Delhi 17 : (1971) ILR Delhi 84
High Courts21 Jan 1971
Mushtaq Ahmed Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 20
High Courts20 Jan 1971
Kanhiya Lal Balkishan Dass Vs Labhu Ram
Delhi High Court · (1971) 1 ILR Delhi 25 : (1971) ILR Delhi 25
High Courts20 Jan 1971
Kanahiya Lal Balkishan Dass Vs Labhu Ram
Delhi High Court · AIR 1971 Delhi 219
High Courts20 Jan 1971
The Municipal Corporation of Delhi Vs Hira Lal Tota Ram
Delhi High Court · AIR 1972 Delhi 29 : (1971) ILR Delhi 250
High Courts19 Jan 1971
Pannalal Girdharilal Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 624
High Courts19 Jan 1971
The Commissioner of Income Tax, Delhi Vs Pramod Jain Trust, Delhi
Delhi High Court · (1971) ILR Delhi 1 : (1971) 81 ITR 604