High Courts17 Sept 1971
New Delhi Municipal Committee and Another Vs Ram Saran Dass
Delhi High Court · (1972) ILR Delhi 708
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,327 of 6,387
High Courts16 Sept 1971
Union of India and Others Vs Jai Dayal and Others
Delhi High Court · (1972) ILR Delhi 363
High Courts16 Sept 1971
Dharam Devi and Others Vs Bishamber Nath
Delhi High Court · (1971) ILR Delhi 661
High Courts16 Sept 1971
Kirti Kumari Baji Saffiba of Rewa Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 677
High Courts15 Sept 1971
R.C. Sood and Co. Pvt. Ltd. Vs Chawali Devi Chaijhan and Others
Delhi High Court · (1971) ILR Delhi 741
High Courts14 Sept 1971
Management of Band Box (P) Ltd. Vs Suresh Kumar and Another
Delhi High Court · (1971) ILR Delhi 465
High Courts14 Sept 1971
Chhabra Electric Store Vs The Chief Commissioner
Delhi High Court · (1971) ILR Delhi 362 : (1972) 30 STC 85
High Courts13 Sept 1971Dismissed
Mukho Devi and Others Vs Syed Hassen Zaheer and Another
Delhi High Court · (1972) ACJ 63
High Courts13 Sept 1971
Raj Rani Vs Moolan Bai and Others
Delhi High Court · AIR 1972 Delhi 236 : (1972) 1 ILR Delhi 102
High Courts13 Sept 1971
O.N. Talwar Vs The Collector of Stamps
Delhi High Court · (1971) 7 DLT 319 : (1972) 1 ILR Delhi 137
High Courts13 Sept 1971
Lord Krishna Sugar Mills Ltd. Vs Smt. Abnash Kaur
Delhi High Court · (1974) 44 CompCas 210
High Courts09 Sept 1971
Byford Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 59 : (1972) ILR Delhi 171
High Courts08 Sept 1971Dismissed
Ganga Bai Vs Bachomai Tulsidas and Another
Delhi High Court · AIR 1972 Delhi 55
High Courts08 Sept 1971
Mohinder Singh Vs State
Delhi High Court · (1972) CriLJ 1590 : (1971) 2 ILR Delhi 326
High Courts08 Sept 1971
A.B.C. Financiers Ltd. Vs M.G.L. Anand
Delhi High Court · (1971) 2 ILR Delhi 629
High Courts07 Sept 1971
Truck Operators Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1972) ILR Delhi 208 : (1972) 86 ITR 322