High Courts07 Sept 1971
Gobind Sahai Vs Narain Dass and Others
Delhi High Court · (1972) ILR Delhi 55
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,328 of 6,387
High Courts06 Sept 1971
S.N. Sunderson and Co. Vs Harbans Singh Sobti and Co. (P) Ltd. and Another
Delhi High Court · (1972) ILR Delhi 263
High Courts06 Sept 1971
The Commissioner of Income Tax, Delhi Vs The Goodwill Picture Limited, Delhi
Delhi High Court · (1972) ILR Delhi 146
High Courts06 Sept 1971
Scotch Whisky Association Vs Dyer Meakin Breweries Ltd.
Delhi High Court · (1972) ILR Delhi 124
High Courts03 Sept 1971
Through Vidya Dave and Others Vs Delhi Cloth and General Mills Co., Delhi
Delhi High Court · (1971) ILR Delhi 374
High Courts01 Sept 1971
K.R. Malkani and Another Vs State and Another
Delhi High Court · (1972) ILR Delhi 393
High Courts01 Sept 1971
Vijai Pat Vs State
Delhi High Court · (1972) CriLJ 543 : (1972) ILR Delhi 107
High Courts01 Sept 1971
C.S. Loganathan Vs P.L. Kapur and Others
Delhi High Court · (1971) ILR Delhi 175(2)
High Courts31 Aug 1971
Dev Raj Gupta Vs Daulat Ram Public Trust and Others
Delhi High Court · (1972) ILR Delhi 323 : (1972) RLR 62
High Courts31 Aug 1971
Mastermal Vs State
Delhi High Court · (1972) 1 ILR Delhi 87 : (1972) ILR Delhi 87
High Courts30 Aug 1971
Mohan Chandra and Others Vs The Institute of Chartered Accountants of India and Others
Delhi High Court · AIR 1972 Delhi 91 : (1972) ILR Delhi 217
High Courts30 Aug 1971
Seth Brothers Vs Ram Nath Daga and Others
Delhi High Court · (1971) ILR Delhi 163
High Courts29 Aug 1971
Kailash Chand Jain Vs Gayatri Devi Bhargava
Delhi High Court · (1973) 9 DLT 407
High Courts27 Aug 1971
Wire Netting Stores Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1972) ILR Delhi 246
High Courts26 Aug 1971
Lajya Ram Kapur and Others Vs Delhi Administration and Others
Delhi High Court · (1972) ILR Delhi 517
High Courts25 Aug 1971Allowed
Sulekh Ram and Sons Vs Union of India (UOI) and Others
Delhi High Court · (1978) 2 ELT 525
High Courts24 Aug 1971
Shiv General Finance (Pvt.) Ltd. Vs Dhir Singh Ahlawat and Another
Delhi High Court · (1971) ILR Delhi 747