High Courts25 Oct 1971
Indraprastha Steel Industries Ltd. Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1972) ILR Delhi 331 : (1973) 88 ITR 138
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,325 of 6,387
High Courts25 Oct 1971
The Commissioner of Income Tax, Delhi-1, New Delhi Vs Mahalaxmi Sugar Mills, New Delhi
Delhi High Court · (1972) ILR Delhi 290 : (1972) 85 ITR 320
High Courts22 Oct 1971
General Agencies (India) Ltd. Vs The Sales Tax Officer and Others
Delhi High Court · (1972) ILR Delhi 5 : (1972) 29 STC 270
High Courts21 Oct 1971
Desh Bandhu Gupta Co. Vs K.B. Malik and Co. and Others
Delhi High Court · (1972) ILR Delhi 342 : (1972) RLR 18
High Courts20 Oct 1971Dismissed
Vanguard Ins. Co. Ltd. Vs Bahoti and Others
Delhi High Court · (1972) ACJ 426
High Courts15 Oct 1971
Babu Shahbuduin Vs Ghisa Ram and Others
Delhi High Court · (1972) ILR Delhi 21
High Courts15 Oct 1971
Muni Lal Bajaj Vs Union of India and Others
Delhi High Court · (1972) 1 ILR Delhi 850 : (1971) ILR Delhi 850
High Courts12 Oct 1971Dismissed
Delhi Transport Undertaking and Another Vs Raj Kumari and Others
Delhi High Court · (1972) ACJ 403
High Courts08 Oct 1971
W.A. Tyzack and Co. Ltd. Vs Kanayalal Khandewala and Another
Delhi High Court · (1972) ILR Delhi 346
High Courts08 Oct 1971
Gajan Mal Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 214 : (1972) 8 DLT 107
High Courts07 Oct 1971
Maharaj Singh Vs Vulcan Insurance Co. Ltd and Another
Delhi High Court · (1972) ACJ 130 : AIR 1972 Delhi 182 : (1973) 43 CompCas 177
Arbitration Act, 1940 — Section 2, 20, 37(3)Contract Act, 1872 — Section 28
High Courts07 Oct 1971
Krishan Chandra Goel Vs Trilok Chand Jain
Delhi High Court · (1971) ILR Delhi 230
High Courts07 Oct 1971
T.R. Dua Vs Life Insurance Corporation of India
Delhi High Court · (1971) ILR Delhi 217
High Courts06 Oct 1971
B.L. Bhola Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 40