High Courts30 Nov 1971
Shatrughan Badri Singh Vs Mange Mir Singh
Delhi High Court · AIR 1972 Delhi 212
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,323 of 6,387
High Courts29 Nov 1971
Yogendra Kumar Jalan Vs Union of India and Another
Delhi High Court · AIR 1972 Delhi 234
High Courts29 Nov 1971
Metro Playing Card Co. Vs Wazir Chand Kapoor
Delhi High Court · (1973) 9 DLT 20
High Courts29 Nov 1971
Jaspal Singh Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1972 Delhi 230 : (1972) 8 DLT 516
High Courts24 Nov 1971
Kanchhid Lal Sharma Vs Union of India
Delhi High Court · (1972) ILR Delhi 863 : (1972) RLR 9
High Courts23 Nov 1971
Ram Gopal Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 446
High Courts23 Nov 1971
P.L. Michael Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 84
High Courts23 Nov 1971
Sushila Devi Vs Girdhari Lal and Others
Delhi High Court · (1972) ILR Delhi 867
High Courts19 Nov 1971
Chanan Lal Vs State
Delhi High Court · (1972) 1 ILR Delhi 530 : (1972) ILR Delhi 530
High Courts18 Nov 1971
Union of India and Others Vs Lachmi Narain
Delhi High Court · (1972) ILR Delhi 475 : (1973) 32 STC 113
High Courts18 Nov 1971
K. Gopalan Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 438 : (1973) LabIC 287
High Courts17 Nov 1971
Hindustan Housing Factory (P) Ltd. Vs Rajinder Singh
Delhi High Court · (1972) ILR Delhi 469
High Courts17 Nov 1971
Mohan Lal Ahuja Vs Ramjas Foundation and Another
Delhi High Court · AIR 1972 Delhi 148 : (1972) ILR Delhi 492
High Courts17 Nov 1971Dismissed
Chhadami Lal Jain Vs Veer Industries Ltd. (In liquidation) and Others
Delhi High Court · (1973) 43 CompCas 185
High Courts15 Nov 1971
A. Faqir Chand Vs C.P.W.D. Work Charged Staff Consumers Co-operative Society and Others
Delhi High Court · AIR 1972 Delhi 135 : (1972) ILR Delhi 421
High Courts15 Nov 1971
The Industrial Credit Co. Ltd., New Delhi Vs R.B. Seth Ram Rattan and Co. and Others
Delhi High Court · (1972) ILR Delhi 511
High Courts15 Nov 1971
The Punjab Distilling Industries Ltd Vs Biermans Paper Coating Mills Ltd. and Another
Delhi High Court · (1973) 43 CompCas 189 : (1972) ILR Delhi 431