High Courts15 Dec 1971
Sant Lal Kashmiri Lal, Delhi Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1972) ILR Delhi 277 : (1972) 86 ITR 76
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,322 of 6,387
High Courts14 Dec 1971
Balkishan Vs Pannalal Sud and Others
Delhi High Court · AIR 1973 Delhi 108 : (1972) 8 DLT 129
High Courts14 Dec 1971Dismissed
Municipal Corporation of Delhi Vs Ashwani Kumar and Others
Delhi High Court · (1972) ACJ 309
High Courts13 Dec 1971
Dhoomi Mal Ram Chand Vs The Collector of Stamps
Delhi High Court · AIR 1972 Delhi 146 : (1972) ILR Delhi 755
High Courts13 Dec 1971
Lala Devi Singh and Others Vs Bhagwan Dass Badlu and Others
Delhi High Court · AIR 1972 Delhi 175
High Courts13 Dec 1971
Assistant Controller of Customs, New Delhi Vs Kedar Nath
Delhi High Court · (1972) ILR Delhi 775
High Courts10 Dec 1971
Dass Studios Vs R.K. Baweja, Presiding Officer, Labour Court, Delhi and Another
Delhi High Court · (1972) ILR Delhi 856
High Courts10 Dec 1971
Geep Flashlight Industries Ltd. Vs The Registrar of Trade Marks, Government of India, Trade Marks Registery, New Delhi
Delhi High Court · AIR 1972 Delhi 179
High Courts09 Dec 1971
Commissioner of Income Tax, Delhi Vs K.L. Bagga
Delhi High Court · (1972) ILR Delhi 767 : (1973) 92 ITR 578
High Courts09 Dec 1971
Bharat Kumar Dilwali Vs Bharat Carbon and Ribbon Mft. Ltd.
Delhi High Court · (1972) 1 ILR Delhi 837 : (1972) ILR Delhi 837
High Courts09 Dec 1971
Commissioner of Income Tax, New Delhi Vs Balkishann Bhatia
Delhi High Court · (1972) ILR Delhi 226 : (1972) 86 ITR 452
High Courts08 Dec 1971
D.S. Bist and Sons Vs Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 843 : (1972) 85 ITR 254
High Courts07 Dec 1971
In the Matter of Contempt of Court Proceedings Vs K.S. Sethi
Delhi High Court · (1972) ILR Delhi 113
High Courts03 Dec 1971
Kundan Lal Handa etc. Vs Gian Chand Jain, R.C. Tribunal, etc.
Delhi High Court · (1971) 12 DEL CK 0008
High Courts01 Dec 1971
Union of India Vs Baldev Dutt and Another
Delhi High Court · (1972) ILR Delhi 811