High Courts31 Jul 2026

Achyut Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 07 DEL CK 1116

Sahastra Seema Bal Act, 2007-Section 155Special Service Bureau Assistant Commandant Group 'A' (General Duty) post Recruitment Rules 2003Sahastra Seema Bal Group 'A' Combatised (General Duty) Officers Recruitment Rules 2004
High Courts31 Jul 2026Dismissed

Shashank Pathak Vs Ashish Maheshwari

Delhi High Court · 2025 INSC 399

Insolvency and Bankruptcy Code, 2016-Section 14, 17, 31, 96Negotiable Instruments Act, 1881-Sections 138 and 141, 138/141, 141(1) and (2), 141(1), 141(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528