High Courts02 Apr 1970Dismissed
Kulbir Chand Vs Bahadur Chand and Others
Delhi High Court · (1970) ACJ 175
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,173 of 6,208
High Courts31 Mar 1970
S.S. Light Rly. Co. Ltd. Vs The Industrial Tribunal (Central) and Others
Delhi High Court · AIR 1971 Delhi 69 : (1971) 1 LLJ 354
High Courts31 Mar 1970
Sudershan Kumar Vs State
Delhi High Court · (1970) 6 DLT 566 : (1970) ILR Delhi 504
High Courts30 Mar 1970
Gopal Narain and Another Vs Durga Prasad Goenka and Others
Delhi High Court · AIR 1971 Delhi 61
High Courts27 Mar 1970
K.G. Khosla and Co. Vs The Trustees of the Port of Bombay
Delhi High Court · (1972) 8 DLT 92
High Courts26 Mar 1970
N.S. Maini Vs Commissioner of Income Tax, Delhi and Others
Delhi High Court · (1970) ILR Delhi 879
High Courts24 Mar 1970
Seth R. Dalmia Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 85
High Courts16 Mar 1970
Tamil Ahmed Taban and Others Vs Khair-ul-Nisa and Others
Delhi High Court · (1970) 6 DLT 268
High Courts16 Mar 1970
Jamil Ahmed Taban and Others Vs Khair-Ul-Nisa and Others
Delhi High Court · AIR 1970 Delhi 205
High Courts12 Mar 1970
Man Singh Patel and Others Vs Phool Singh and Others
Delhi High Court · (1971) 7 DLT 14
High Courts12 Mar 1970
R.D. Gupta Vs The New Delhi Municipal Committee
Delhi High Court · (1970) ILR Delhi 38
High Courts11 Mar 1970
Shambhu Nath Chopra Vs State
Delhi High Court · AIR 1970 Delhi 210 : (1970) CriLJ 1439 : (1970) 6 DLT 279
High Courts11 Mar 1970
Municipal Corporation of Delhi Vs Bishan Sarup etc.
Delhi High Court · (1970) ILR Delhi 518
High Courts11 Mar 1970
The Commissioner of Income Tax, Delhi Vs Nar Hari Dalmia, New Delhi
Delhi High Court · (1971) 80 ITR 454