High Courts08 May 1970
Malik Amar Chand Kapoor and Another Vs The Union of India and Others
Delhi High Court · (1971) 7 DLT 381
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,171 of 6,208
High Courts06 May 1970Dismissed
Uttam Singh Kala Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 79 : (1970) 1 ILR Delhi 561
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72, 72A, 74
High Courts06 May 1970
Chandu and Others Vs Hans Raj and Others
Delhi High Court · (1970) ILR Delhi 47
High Courts04 May 1970
C.R. Abrol Vs Administrator under the Slum Areas and Others
Delhi High Court · (1970) ILR Delhi 768
High Courts04 May 1970
International Imex (Agents) P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 79 ITR 11
High Courts01 May 1970
Sumitra Nandan Gupta Vs The Copyright Board etc.
Delhi High Court · (1970) ILR Delhi 531
High Courts28 Apr 1970
Jagjit Singh Sawhney Vs Dewan Hukamchand
Delhi High Court · (1970) ILR Delhi 576
High Courts28 Apr 1970
Govind Dass and Others Vs Kuldip Singh
Delhi High Court · AIR 1971 Delhi 151 : (1970) 1 ILR Delhi 585
High Courts28 Apr 1970
Jiwan Bal Vs The Kurukshetra University
Delhi High Court · (1970) ILR Delhi 194(2)
High Courts28 Apr 1970
Mohan Singh and Others Vs The Lt. Governor Himachal Pradesh and Others
Delhi High Court · (1970) 6 DLT 317
High Courts28 Apr 1970
Dalmia Cement Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (1970) ILR Delhi 544 : (1971) 79 ITR 196
High Courts28 Apr 1970
Jai Devi and Others Vs Jodhi Ram and Others
Delhi High Court · (1970) 6 DLT 549
High Courts24 Apr 1970
Bishan Dass Mehta and Others Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 267
High Courts23 Apr 1970
The Jammu and Kashmir Bank Ltd. Vs Seth Rawinandan
Delhi High Court · (1970) ILR Delhi 898