High Courts10 Mar 1970
Bawa Dalip Singh Vs The Government of India and Others
Delhi High Court · (1970) 6 DLT 161
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,174 of 6,208
High Courts05 Mar 1970
The National Co-operative Consumers'' Federation Ltd., New Delhi 24 Vs Delhi Administration, Delhi and Others
Delhi High Court · AIR 1971 Delhi 141
High Courts04 Mar 1970
Mahajot Sahai Vs Competent Authority under the Slum Areas (Improvement and Clearance) Act, 1956 and Others
Delhi High Court · AIR 1971 Delhi 57
Slum Areas (Improvement and Clearance) Act, 1956 — Section 30, 9(1)
High Courts02 Mar 1970Dismissed
Woodcrafts Enterprises Corporation Private Ltd. Vs Sales Tax Officer and Others
Delhi High Court · (1972) 29 STC 315
High Courts02 Mar 1970
Dalip Singh Vs The Lt. Governor and Another
Delhi High Court · (1970) 6 DLT 346
High Courts02 Mar 1970
Management of Blue Star Engineering Co. (P) Ltd. Vs The Lt. Governor, Delhi Administration, Delhi and Others
Delhi High Court · (1970) ILR Delhi 851 : (1971) LabIC 526
High Courts26 Feb 1970
Neelma Stationery Manufacturers and Another Vs The National Small Industries Corporaton Ltd.
Delhi High Court · (1970) 6 DLT 240
High Courts26 Feb 1970
Union of India Vs Gian Singh
Delhi High Court · AIR 1970 Delhi 185 : (1970) 6 DLT 293 : (1970) LabIC 1264
High Courts26 Feb 1970
Escorts (Agents) P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 80 ITR 61
High Courts26 Feb 1970
Shakuntala Negi Vs State and Another
Delhi High Court · (1970) 6 DLT 469 : (1970) ILR Delhi 442
High Courts20 Feb 1970
Gangadhar N. Agrawal Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 452
High Courts19 Feb 1970
Wire Netting Stores Vs Regional Provident Funds Commissioner and Others
Delhi High Court · AIR 1970 Delhi 143
High Courts16 Feb 1970
Iqbal Singh Vs Inspector-General of Police and Others
Delhi High Court · AIR 1970 Delhi 240 : (1970) 6 DLT 350
High Courts16 Feb 1970
Employees'' State Insurance Corporation Vs Peter Sewing Machine Co., etc.
Delhi High Court · AIR 1970 Delhi 182
High Courts10 Feb 1970
Seth Satnarain Goenka and Others Vs Union of India
Delhi High Court · AIR 1970 Delhi 232