High Courts08 Aug 2025Dismissed
Diwakar Pande & Ors. Vs Ministry Of Home Affairs & Ors.
Delhi High Court · (2025) 08 DEL CK 1419
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 602 of 6,241
High Courts08 Aug 2025Disposed Of
Inspector Aman Goyat Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 1420
High Courts08 Aug 2025Dismissed
CCS Computers Private Limited Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2025) 08 DEL CK 1421
Companies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006General Financial Rules, 2017-Rule 151, 151(iii), 151(iv), 175(1), 175(1)(i)(h), 175(2)
High Courts08 Aug 2025Dismissed
Gaya Prasad Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 1422
High Courts08 Aug 2025Dismissed
Sarwan Kumar & Ors. Vs Union Public Service Commission & Ors.
Delhi High Court · (2025) 08 DEL CK 1424
High Courts08 Aug 2025Dismissed
Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2025) 08 DEL CK 1425
ID Act-Section 17-B
High Courts08 Aug 2025Allowed
Rajasthan Aushdhalaya Private Limited Vs Himalaya Global Holdings Ltd & Anr.
Delhi High Court · (2025) 08 DEL CK 1427
High Courts08 Aug 2025Dismissed
Mukesh Puri Vs Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1431
POCSO-Section 10, 9(m)Cr.P.C.-Section 164, 313, 428Evidence Act-Section 106
High Courts08 Aug 2025Dismissed
Azam Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1438
Penal Code, 1860-Sections 34, 148, 324, 392, 397, 411Cr.P.C.-Section 428
High Courts08 Aug 2025Disposed Of
Sonu Chauhan & Anr. Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1439
IPC-Section 308, 323, 34, 397Cr.P.C-Section 428, 313Probation of Offenders Act, 1958-Section 4, 5(b)
High Courts08 Aug 2025Dismissed
Satya Dev Bharal Vs Krishn Dev Bharal & Ors.
Delhi High Court · (2025) 08 DEL CK 1454
Indian Succession Act, 1925-Section 276, 63(c), 63, 295, 59Indian Evidence Act, 1872-Section 68, 67, 45, 47Indian Registration Act, 1908-Section 20, 87
High Courts08 Aug 2025Dismissed
Santosh Kumar Sahu & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1463
Constitution of India-Article 14
High Courts08 Aug 2025Dismissed
Union Of India & Ors. Vs Niranjan Kumar
Delhi High Court · (2025) 08 DEL CK 1467
Indian Penal Code, 1860-Sections 341, 323, 504, 324, 506, 379, 302, 34Code of Criminal Procedure, 1973-Section 41AConstitution of India-Article 226
High Courts08 Aug 2025Allowed
Mr. Priyank Sukhija & Ors. Vs State & Anr.
Delhi High Court · (2025) 08 DEL CK 1477
Code of Criminal Procedure, 1973-Section 482, 125Indian Penal Code, 1860-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13(B)(1), 13(B)(2), 24
High Courts08 Aug 2025Disposed Of
India Steel Through Its Proprietor, Anis Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1509
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts08 Aug 2025
Court On Its Own Motion Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 1511
High Courts08 Aug 2025
Ganpati Polymers Through It Proprietor Prop. Ankur Jain Vs Commissioner Of Central Goods And Service Tax & Anr.
Delhi High Court · (2025) 08 DEL CK 1512
Constitution of India-Article 226Central Goods and Service Act, 2017-Section 107
High Courts08 Aug 2025Dismissed
Sukhbir Singh Vs State NCT Of Delhi Through Sho
Delhi High Court · (2025) 08 DEL CK 1520
Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 3(5)Arms Act, 1959-Sections 25, 27Maharashtra Control of Organised Crime Act, 1999-Sections 3, 4, 8, 21, 21(2), 21(2)(b)
High Courts08 Aug 2025Dismissed
Rahimullah Rahimi Vs State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1526
Narcotic Drugs & Psychotropic Substances Act, 1985-Section 19, 21, 24, 25, 27A, 29, 36ACode of Criminal Procedure, 1973-Section 2(r), 57, 154, 157, 161, 167, 167(2), 168, 170, 173, 173(2), 173(5), 173(8), 175(5), 190(1)(b), 207, 293(4), 309, Chapter XII, Chapter XXXIIICode of Criminal Procedure, 1898-Section 173(4), 207-A
High Courts08 Aug 2025Dismissed
Bharath Natarajan Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1166
Right to Information Act, 2005