High Courts07 Aug 2025Disposed Of
Sardar Sarabjit Singh Bedi Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1220
Indian Succession Act, 1925-Section 276CPC-Order XXII Rule 4
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 604 of 6,241
High Courts07 Aug 2025Disposed Of
Tata 1MG Healthcare Solutions Private Limited Vs Qrg Medicare Limited
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 9, 8, 12, 17, IVth ScheduleIndian Stamp Act, 1899
High Courts07 Aug 2025Disposed Of
Smt Anita Vs TDI Infrastructure Pvt Ltd & Anr.
Delhi High Court · (2025) 08 DEL CK 1232
Constitution of India-Article 227
High Courts07 Aug 2025Allowed
Mr Ravinder Malik Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1234
BNS-Section 64(2)(m)/351(3)CrPC-Section 164
High Courts07 Aug 2025Allowed
Rohit Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1246
IPC-Section 302, 174A, 34
High Courts07 Aug 2025Allowed
Om Kant & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1248
IPC-Sections 323, 354B, 509, 34
High Courts07 Aug 2025Allowed
Divyanshu Malhotra & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1250
IPC-Sections 323, 341, 506, 427, 34
High Courts07 Aug 2025Dismissed
Jaswant Singh (D) Through Lrs & Ors. Vs Santosh Kumari Sharma & Ors.
Delhi High Court · (2025) 08 DEL CK 1273
CPC-Order XLI Rule 27, I Rule 10Indian Evidence Act, 1872-Section 41Bharatiya Sakshya Adhiniyam, 2023-Section 35
High Courts07 Aug 2025Disposed Of
Ram Avtar Singhal & Ors. Vs Shri Sanatan Dharam Mandir (Regd) & Ors.
Delhi High Court · (2025) 08 DEL CK 1282
CPC-Order XXXIX Rules 1 & 2, XLIII Rule 1(r)Constitution of India-Article 227
High Courts07 Aug 2025Disposed Of
Renuka Kulkarni Vs Vishwendra Singh & Ors.
Delhi High Court · (2025) 08 DEL CK 1283
CPC-Section 151
High Courts07 Aug 2025Dismissed
M/S Proview Construction Ltd Vs Ms. Suriya Naheed
Delhi High Court · (2025) 08 DEL CK 1284
Constitution of India-Article 227
High Courts07 Aug 2025Disposed Of
Nitika Gupta Vs Satya Dev Gupta
Delhi High Court · (2025) 08 DEL CK 1285
Guardians and Wards Act, 1890-Section 25
High Courts07 Aug 2025
Bela Dalmia & Anr. Vs New Delhi Municipal Council
Delhi High Court · (2025) 08 DEL CK 1286
New Delhi Municipal Council Act, 1994-Section 72
High Courts07 Aug 2025Disposed Of
Vidushi Tyagi Vs Ms Celestial Knits And Fab Pvt Lt & Ors.
Delhi High Court · (2025) 08 DEL CK 1289
High Courts07 Aug 2025Allowed
Gurjeet Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1311
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34
High Courts07 Aug 2025Allowed
Sandeep Verma & Anr. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1318
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 34, 356, 379, 411
High Courts07 Aug 2025Allowed
Ashok Kumar & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1319
BNSS-Section 528Indian Penal Code-Sections 323, 354B, 34
High Courts07 Aug 2025Allowed
Rahul Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1321
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 323, 506, 34
High Courts07 Aug 2025Allowed
Pawandeep Singh & Ors. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1324
BNSS-Section 528Indian Penal Code-Sections 498A, 406, 34
High Courts07 Aug 2025Dismissed
Sahib Sital Singh Bajwa & Ors. Vs Aakash Educational Service Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1326
Arbitration and Conciliation Act, 1996-Section 37, 34, 29A, 23(4), 34(2)(b)(ii), 48(2)(b)(ii), 34(2A), 31(3), 28(3)Commercial Courts Act, 2015-Section 13, 12ANegotiable Instruments Act, 1881-provisos (b) and (c) of Section 138