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Delhi High Court judgments

1,24,804 judgments · page 601 of 6,241

High Courts08 Aug 2025Dismissed

Syed Ahmad Shakeel Vs National Investigation Agency

Delhi High Court · 2024 INSC 534

Indian Penal Code, 1806-Section 120BUnlawful Activities (Prevention) Act, 1967-Sections 13, 15, 17, 18, 20, 21, 38, 40, 43D, 43D(5), 43-D(6), Chapters IV and VIIndian Evidence Act, 1872-Section 106
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High Courts08 Aug 2025Dismissed

Anil Kumar Upadhaya Vs UOI & Ors.

Delhi High Court · (2025) 08 DEL CK 1327

Border Security Force Act, 1968-Section 2(d), 2(g), 11(2), 20(a), 40, 41(f), 46, 74, 74(1), 74(2), 80, 99, 117Border Security Force Rules, 1969-Rule 41, 45, 47, 48, 51, 51(2)(iii), 59(1)(ii), 106(8), 127, 157, 159, 161, 161(1), 177Indian Penal Code, 1860-Section 354, 380
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High Courts08 Aug 2025Disposed Of

Satya Pal Singh Vs Union Of India & Ors.

Delhi High Court · (2025) 08 DEL CK 1339

Constitution of India-Article 14, 226, 227, 311(2)Indian Penal Code, 1860-Section 306, 406, 406A, 498ACode of Criminal Procedure, 1973-Section 156(3)
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