High Courts24 Dec 1970
Commissioner of Income Tax Vs Bharat General Reinsurance Co. Ltd.
Delhi High Court · (1971) 41 CompCas 596 : (1971) 81 ITR 303
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,005 of 6,051
High Courts23 Dec 1970
Mandir Thakur Raghunath Vs Land Acqutsition Collector
Delhi High Court · (1971) 7 DLT 266
High Courts23 Dec 1970
S. Jabir Singh and Others Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1971 Delhi 246
High Courts21 Dec 1970
Roshan Lal Devi Dass and Others Vs Man Mohan Chopra
Delhi High Court · AIR 1971 Delhi 201
High Courts14 Dec 1970
Union of India Vs R.P. Dhir and Others
Delhi High Court · (1970) ILR Delhi 433
High Courts10 Dec 1970
Munshi Lal and Others Vs Delhi Administration and Others
Delhi High Court · (1971) ILR Delhi 113
High Courts09 Dec 1970
V. Radhakrishnan Murthy Vs Secretary, National Council of Educational Research and Training and Others
Delhi High Court · (1971) ILR Delhi 121
High Courts09 Dec 1970
C.S. Loganathan Vs P.L. Kapur and Another
Delhi High Court · (1972) 83 ITR 430
High Courts08 Dec 1970
Gayco Private Limited and Others Vs A.A. Khwaja and Others
Delhi High Court · (1970) ILR Delhi 453
High Courts07 Dec 1970
The Commissioner of Income Tax Vs Life Insurance Corporation of India and Others
Delhi High Court · (1971) ILR Delhi 91
High Courts07 Dec 1970
The Commissioner of Income Tax Vs Kamla Devi and Another
Delhi High Court · (1971) 7 DLT 253 : (1971) 81 ITR 773
High Courts30 Nov 1970
S.C. Malik Vs Union of India
Delhi High Court · AIR 1972 Delhi 211
Arbitration Act, 1940 — Section 2, 20, 31