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Delhi High Court judgments

1,21,018 judgments · page 6,004 of 6,051

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High Courts14 Jan 1971

Commissioner of Income Tax Vs Delhi Cement Stockists

Delhi High Court · (1971) 81 ITR 515

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High Courts14 Jan 1971

Manmohan Singh Vs The State

Delhi High Court · (1971) CriLJ 1010

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High Courts14 Jan 1971

Bhonri Devi Vs Gopi Ram

Delhi High Court · AIR 1971 Delhi 222

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High Courts14 Jan 1971

Custodian of Evacuee Property, New Delhi Vs Daryodh Singh and Others

Delhi High Court · (1971) ILR Delhi 59

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High Courts14 Jan 1971

Harkartar Kaur and Others Vs The Lieutenant Governor and Others

Delhi High Court · AIR 1971 Delhi 195 : (1971) 1 ILR Delhi 238

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High Courts13 Jan 1971

Ram Kali Vs Gopal Dass

Delhi High Court · (1971) ILR Delhi 6 : (1971) RLR 10

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High Courts13 Jan 1971

The Commissioner of Income Tax, New Delhi Vs All India Film Corporation Ltd., New Delhi

Delhi High Court · (1971) ILR Delhi 51

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High Courts13 Jan 1971

The Municipal Corporation of Delhi Vs Kundan Lal and Others

Delhi High Court · (1971) RLR 15

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High Courts12 Jan 1971

Parkash Kaur and Others Vs Union of India and Others

Delhi High Court · AIR 1971 Delhi 224 : (1972) ILR Delhi 303

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High Courts06 Jan 1971

Raghunath Vs Sushil Kumar

Delhi High Court · AIR 1972 Delhi 33

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High Courts06 Jan 1971

Kishan Lal and Others Vs Nathi Lal

Delhi High Court · (1971) ILR Delhi 547

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High Courts01 Jan 1971

Sanyukta Uppal Vs Vidya Parkash

Delhi High Court · (1971) 7 DLT 366

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High Courts01 Jan 1971

Controller of Estate Duty Vs Prahlad Rai

Delhi High Court · (1971) ILR Delhi 693 : (1972) 83 ITR 321

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High Courts29 Dec 1970

Shiv Kumar Vs Union of India

Delhi High Court · (1971) 7 DLT 270

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High Courts24 Dec 1970

Hari Ram Vs Ganga Saran

Delhi High Court · (1971) RLR 67

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High Courts24 Dec 1970

Khacheroo Mal Vs The State

Delhi High Court · (1971) 7 DLT 138

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High Courts24 Dec 1970

Narisingh Dass Sharma Vs Delhi Administration, Union Territory of Delhi and Others

Delhi High Court · AIR 1971 Delhi 198

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High Courts24 Dec 1970

Sukhdev Sahai and Others Vs District Magistrate, Delhi and Another

Delhi High Court · AIR 1971 Delhi 237

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High Courts24 Dec 1970

J.N. Banerjee Vs Sohan Lal Bhargava

Delhi High Court · AIR 1971 Delhi 243

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High Courts24 Dec 1970

Hari Narain and Others Vs Gopal Sahai and Others

Delhi High Court · (1972) 8 DLT 24

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