COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,007 of 6,051
High Courts06 Nov 1970
Hanuman Prasad Gupta and Others Vs Lt. Governor Union Territory of Delhi and Others
Delhi High Court · (1972) 8 DLT 322
High Courts02 Nov 1970
The Commissioner of Income Tax, Delhi Vs B.N. Bhaskar (H.U.F.)
Delhi High Court · (1971) ILR Delhi 555 : (1971) 82 ITR 345
High Courts30 Oct 1970
Union of India and Others Vs N.K. (P) Ltd. and Others
Delhi High Court · (1971) 7 DLT 406 : (1971) 1 ILR Delhi 355
High Courts30 Oct 1970
The Punjab Registered (Iron and Steel) Stockholders Association Ltd. Vs The Union of India
Delhi High Court · (1970) ILR Delhi 809
High Courts28 Oct 1970
Municipal Corporation of Delhi and Another Vs Laxmi Narain and Another
Delhi High Court · (1973) CriLJ 690 : (1972) 8 DLT 1 : (1970) ILR Delhi 771
High Courts23 Oct 1970
Mohd. Jan Vs Haji Abdul Sattar and Others
Delhi High Court · AIR 1971 Delhi 132
High Courts23 Oct 1970
Jagdev Singh Mumick Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 508
High Courts20 Oct 1970
Pandit Chander Sain Vs Rani Vidya Wati and Others
Delhi High Court · (1971) 7 DLT 329 : (1971) 1 ILR Delhi 223
High Courts19 Oct 1970
Commissioner of Income Tax Vs Jagat Cinema
Delhi High Court · (1970) ILR Delhi 799 : (1971) 81 ITR 488
High Courts16 Oct 1970
Ranjit Singh and Another Vs The Assessing Authority and Others
Delhi High Court · (1972) 8 DLT 116 : (1972) 29 STC 499
High Courts16 Oct 1970
Raj Enginbering Works Private Ltd., Ajmere Gate, Delhi Vs E. Krishna Murti, Industrial Tribunal, Delhi and Others
Delhi High Court · (1972) 8 DLT 121