High Courts26 Mar 1975
Mahender Nath Gupta Vs Moti Ram Rattan Chand and Another
Delhi High Court · AIR 1975 Delhi 155
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,980 of 6,091
High Courts25 Mar 1975
Sriniwas Pandit Vs S. Jagjeet Singh Sawhney and Another
Delhi High Court · (1976) 104 ITR 20
High Courts21 Mar 1975
Lachhman Das and Others Vs Hakim Ram Krishan and Others
Delhi High Court · AIR 1975 Delhi 159 : (1975) ILR Delhi 48
High Courts21 Mar 1975
New Delhi Municipal Committee Vs Raj Kumar Sharma
Delhi High Court · (1975) CriLJ 1601 : (1975) RLR 303
High Courts21 Mar 1975
Tirath Ram Ahuja (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1976) 103 ITR 15
High Courts19 Mar 1975
Vishwa Nath and Another Vs Chaman Lal Khanna and Another
Delhi High Court · AIR 1975 Delhi 117 : (1975) 2 ILR Delhi 265
High Courts18 Mar 1975
Bonani Brothers (P) Ltd. Vs Union Bank of India
Delhi High Court · (1975) ILR Delhi 196
High Courts17 Mar 1975
Maltexmalsters Private Ltd. Vs Allied Engineers
Delhi High Court · AIR 1975 Delhi 123 : (1975) ILR Delhi 57
High Courts17 Mar 1975
Inder Kumar Jain Vs Osra Bottling Co. (P) Ltd. and Others
Delhi High Court · (1977) 47 CompCas 194 : (1975) ILR Delhi 115(2)
High Courts14 Mar 1975
Registrar of Companies Vs Hardit Singh Giani
Delhi High Court · (1975) ILR Delhi 1(2) : (1975) RLR 582
High Courts14 Mar 1975
Municipal Corporation of Delhi Vs J.B. Bottling Company Private Limited
Delhi High Court · (1975) CriLJ 1148 : (1975) ILR Delhi 739
High Courts14 Mar 1975
The State of Andhra Pradesh Vs New Delhi Municipal Committee
Delhi High Court · AIR 1975 Delhi 223 : (1975) ILR Delhi 84
High Courts13 Mar 1975
Heemanshu Traders Vs Delhi Electricals
Delhi High Court · (1975) ILR Delhi 653 : (1976) RLR 225
High Courts13 Mar 1975
Bhalla Vs R.N. Aggarwal, District Judge, Delhi and Others
Delhi High Court · (1975) ILR Delhi 359
High Courts12 Mar 1975
Gian Singh Vs Tarlok Singh
Delhi High Court · (1975) ILR Delhi 215 : (1975) RLR 340
High Courts12 Mar 1975
Ashoka Marketing Limited Vs B.D. Gupta and Another
Delhi High Court · (1975) ILR Delhi 659 : (1975) LabIC 1715 : (1976) RLR 217
High Courts10 Mar 1975
The Comptroller and Auditor General of India, New Delhi and Others Vs Samar Singh
Delhi High Court · (1976) ILR Delhi 21 : (1976) LabIC 806 : (1976) RLR 150
High Courts10 Mar 1975
Director of Enforcement Vs Ravinder Aggarwal
Delhi High Court · (1975) ILR Delhi 335