COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,978 of 6,091
High Courts09 May 1975
Municipal Corporation of Delhi Vs Fruit and Vegetable Merchants Union (Regd.), Delhi and Another
Delhi High Court · (1975) ILR Delhi 429
High Courts09 May 1975
Mohan Meakin Breweries Limited Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 248 : (1975) ILR Delhi 151(2)
High Courts08 May 1975
Daya Shankar Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (1976) CriLJ 221
High Courts08 May 1975Dismissed
National Employer''s Mutual General Insurance Association Ltd. Vs Krishnawanti and Others
Delhi High Court · (1975) ACJ 505
High Courts05 May 1975
Manabendra Shah Vs The Official Liquidator, Indian Electric Tools Corporation Ltd. and Others
Delhi High Court · (1975) ILR Delhi 594
High Courts02 May 1975
Ram Pal Singh Vs The Inspector General of Police, Delhi and Others
Delhi High Court · (1975) ILR Delhi 563
High Courts30 Apr 1975
Nagendra Kumar Vs Malik Tejram Anand and Another
Delhi High Court · (1986) 29 DLT 167
High Courts29 Apr 1975
Jagan Nath Prem Nath Vs Bhartiya Dhoop Karyalaya
Delhi High Court · AIR 1975 Delhi 149 : (1975) ILR Delhi 225
High Courts28 Apr 1975
Sikander Lal Vs Anand Mohan Bhutani
Delhi High Court · (1976) 12 DLT 34 : (1975) 2 ILR Delhi 400
High Courts25 Apr 1975
VINOD PERSHAD AND OTHERS Vs STATE OF MADHYA PRADESH.
Delhi High Court · (1976) 5 CTR 111(1)
High Courts22 Apr 1975
Union of India Vs Baldev Singh
Delhi High Court · AIR 1976 Delhi 17 : (1975) ILR Delhi 278