COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,982 of 6,091
Delhi Simla Catholic Archdiocese Vs State of Uttar Pradesh and Others
Delhi High Court · AIR 1976 Delhi 251
S.S. Jain Sabha (of Rawalpindi), Delhi and Others Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 61
D.R. Malhotra Vs P.R. Chopra
Delhi High Court · (1975) ILR Delhi 203 : (1975) RLR 309
The Oriental Fire and General Insurance Co. Ltd. and Another Vs Leelavati R. Adyanthaya and Others
Delhi High Court · (1975) 02 DEL CK 0003
Lovely Benefit Chit Fund and P. Ltd. Vs Puran Dutt Sood etc.
Delhi High Court · (1975) RLR 296
Municipal Corporation of Delhi Vs Bhawani Shankar
Delhi High Court · (1975) 2 ILR Delhi 897 : (1975) ILR Delhi 897
Union of India Vs Vishkarma Sffllpi and Another
Delhi High Court · (1975) ILR Delhi 788
Iron works Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 613
Ramesh Chander Jain Vs Manohar Lal Jain
Delhi High Court · (1975) ILR Delhi 713
Municipal Corporation of Delhi Vs Sri Ram
Delhi High Court · (1975) CriLJ 1071 : (1975) ILR Delhi 764 : (1975) RLR 256
Municipal Corporation of Delhi Vs Altaf
Delhi High Court · (1975) CriLJ 1073 : (1975) ILR Delhi 650 : (1975) RLR 252
Raj Rani Bhasin and Others Vs S. Kartar Singh Mehta
Delhi High Court · AIR 1975 Delhi 137
Shakuntla Mehra Vs Commissioner of Wealth Tax and Others
Delhi High Court · (1976) 102 ITR 301
B.R. Kundra, Delhi Vs Motion Pictures Association, Delhi and Others
Delhi High Court · (1976) 46 CompCas 339 : (1975) ILR Delhi 692 : (1975) RLR 320
Bhupinder Kumar Vs State
Delhi High Court · (1975) CriLJ 1185 : (1975) RLR 228
The Commissioner of Income Tax and Another Vs The Income Tax Appellate Tribunal and Others
Delhi High Court · (1975) ILR Delhi 723 : (1975) 99 ITR 552 : (1975) RLR 330