High Courts27 Jul 1977
Union of India Vs Mohd. Ahmed
Delhi High Court · (1978) CriLJ 1280 : (1978) ILR Delhi 225 : (1978) LabIC 2026
COURT ARCHIVE
Delhi High Court judgments
1,22,021 judgments · page 5,967 of 6,102
High Courts21 Jul 1977
Mahabir Prasad Vs V.K. Duggal and Others
Delhi High Court · (1977) ILR Delhi 605
High Courts15 Jul 1977
L. Bansi Dhar and Sons Vs The Commissioner of Income Tax
Delhi High Court · (1977) 2 ILR Delhi 393 : (1977) ILR Delhi 393 : (1978) 111 ITR 330
High Courts12 Jul 1977
Devi Singh Vs Chaman Lal Itorora
Delhi High Court · (1978) ILR Delhi 782 : (1977) RLR 566
High Courts27 May 1977
Raza Sugar Co. Ltd. and Buland Sugar Co. Ltd. Vs Commissioner of Income Tax (Central)
Delhi High Court · (1981) 130 ITR 421
High Courts27 May 1977
Rail Chand Vs Alal Chand and Others
Delhi High Court · (1977) 13 DLT 153 : (1978) 1 ILR Delhi 229
High Courts27 May 1977
B.K. Khanna Vs K.N. Khanna and Others
Delhi High Court · AIR 1978 Delhi 48 : (1977) 2 ILR Delhi 492
High Courts24 May 1977
Bharat Singh Vs Sheo Parshad Giani Ram and Others
Delhi High Court · AIR 1978 Delhi 122 : (1977) ILR Delhi 695
High Courts23 May 1977
K.R. Tahiliani Vs Union of India and Another
Delhi High Court · (1978) ILR Delhi 107 : (1978) LabIC 463
High Courts19 May 1977
The Refugees Co-operative Housing Society Ltd. Vs Harbans Singh Bhasin and Others
Delhi High Court · (1977) 13 DLT 237 : (1977) 2 ILR Delhi 632
High Courts18 May 1977
Indian Oxygen Ltd. Vs Industrial Tribunal and Others
Delhi High Court · (1978) 1 LLJ 302
High Courts18 May 1977
Siri Krishan Bhardwaj Vs Manohar Lal Gupta and Another
Delhi High Court · AIR 1977 Delhi 226 : (1977) 2 ILR Delhi 436 : (1977) RLR 378
High Courts17 May 1977
Delhi Transport Corporation Vs D.D. Gupta and Another
Delhi High Court · (1978) 1 LLJ 122
High Courts17 May 1977
Gandhi Harijan Ucchtar Madhymik Vidyalaya and Others Vs Director of Education, Delhi Administration, Delhi and Others
Delhi High Court · AIR 1977 Delhi 240
High Courts13 May 1977
The Commissioner of Income Tax Vs Memo Devi
Delhi High Court · (1977) ILR Delhi 1 : (1978) 113 ITR 335