COURT ARCHIVE
Delhi High Court judgments
1,22,021 judgments · page 5,968 of 6,102
Salwan Construction Co. Vs Union of India
Delhi High Court · (1977) ILR Delhi 748
Central Bank of India Vs Current Transport Finance (P) Ltd.
Delhi High Court · (1977) CriLJ 266 : (1977) 13 DLT 164 : (1978) 1 ILR Delhi 233 : (1978) RLR 34
B.R. Kundra and Others Vs Motion Pictures Association and Others
Delhi High Court · (1978) 48 CompCas 536 : (1977) 13 DLT 176
Century Traders Vs Roshan Lal Duggar Co.
Delhi High Court · AIR 1978 Delhi 250 : (1979) 15 DLT 269 : (1977) 2 ILR Delhi 709
Official Liquidator of Security and Finance P. Ltd. Vs Pushpawati Puri
Delhi High Court · (1978) 48 CompCas 385 : (1977) RLR 391
Mohinder Singh Gill and Another Vs Chief Election Commissioner and Others
Delhi High Court · (1977) ILR Delhi 265
Union of India Vs Bharat Engineering Corporation
Delhi High Court · (1977) ILR Delhi 57 : (1977) RLR 499
Ram Narain Khanna Vs S. Ishar Singh
Delhi High Court · (1977) ILR Delhi 139 : (1977) RLR 549
Official Liquidator, Milan Chit Fund and Finance P. Ltd. Vs Joginder Singh Kohli and Others
Delhi High Court · (1978) 48 CompCas 357
R.C. Sharma and Others Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 175
Bhagwanti and Others Vs Shiv Dei and Another
Delhi High Court · (1977) ILR Delhi 761
Kamal Kishore Chopra Vs O.P. Dwedi and Another
Delhi High Court · (1977) ILR Delhi 776
Kanwal Kishore Chopra Vs O.P. Diwedi and Another
Delhi High Court · AIR 1978 Delhi 53
Hardwari Lal Verma Vs The Estate Officer and Others
Delhi High Court · AIR 1977 Delhi 268
Yogesh Sharma and Others Vs Devi Dayal Ors.
Delhi High Court · AIR 1977 Delhi 270 : (1977) 13 DLT 122 : (1978) 1 ILR Delhi 115 : (1977) RLR 386